COURT ARCHIVE
1,369 judgments · page 31 of 69
Punjab And Haryana At Chandigarh · (2005) 139 PLR 280 : (2005) 1 RCR(Civil) 33
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 553 : (2004) 4 RCR(Criminal) 900
Punjab And Haryana At Chandigarh · (2005) 3 ACC 140 : (2005) 1 ACC 852 : (2005) 1 CivCC 811 : (2005) 140 PLR 335 : (2005) 2 RCR(Civil) 20
Punjab And Haryana At Chandigarh · (2005) 2 DMC 214 : (2005) 139 PLR 684 : (2005) 1 RCR(Civil) 116
Punjab And Haryana At Chandigarh · (2005) 139 PLR 186
Punjab And Haryana At Chandigarh · (2005) 139 PLR 162 : (2004) 4 RCR(Civil) 476
Punjab And Haryana At Chandigarh · AIR 2005 P&H 119 : (2005) 139 PLR 632 : (2005) 1 RCR(Civil) 25
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 719 : (2004) 4 RCR(Civil) 278
Punjab And Haryana At Chandigarh · (2005) 139 PLR 168
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 142 : (2003) 1 CivCC 142 : (2004) 138 PLR 590
Punjab And Haryana At Chandigarh · (2004) 191 CTR 106 : (2004) 270 ITR 375
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 338
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 431
Punjab And Haryana At Chandigarh · (2004) 138 PLR 364
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 596 : (2004) 138 PLR 751 : (2004) 4 RCR(Civil) 121
Punjab And Haryana At Chandigarh · (2004) 3 ACC 809 : (2005) ACJ 654 : (2004) 138 PLR 258 : (2004) 4 RCR(Civil) 130
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 339 : (2004) 4 RCR(Criminal) 428
Punjab And Haryana At Chandigarh · (2004) 190 CTR 391 : (2005) 272 ITR 387
Punjab And Haryana At Chandigarh · (2004) 138 PLR 198 : (2004) 4 RCR(Criminal) 432
Punjab And Haryana At Chandigarh · (2004) 192 CTR 479 : (2005) 275 ITR 481