High Courts24 Mar 2004Allowed

Piara Lal Vs The Liquidator Cooperative Store and Others

Punjab And Haryana At Chandigarh · (2004) 2 CivCC 573 : (2004) 137 PLR 464 : (2004) 3 RCR(Civil) 650 : (2004) 2 RCR(Rent) 214

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts23 Mar 2004Allowed

Narain Vs Rewati and Others

Punjab And Haryana At Chandigarh · AIR 2004 P&H 275 : (2005) 1 CivCC 386 : (2004) 138 PLR 215(2) : (2004) 4 RCR(Civil) 584

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1