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Punjab And Haryana At Chandigarh judgments, 2002

1,297 judgments · page 8 of 65

High Courts20 Nov 2002Dismissed

Rakha Ram and Another Vs Jamna Devi

Punjab And Haryana At Chandigarh · (2003) 1 CivCC 641 : (2003) 133 PLR 524 : (2003) 1 RCR(Rent) 265

East Punjab Urban Rent Restriction Act, 1949 — Section 10, 12, 15(5)
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High Courts20 Nov 2002Allowed

Vinod Kumar Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 12 : (2003) 2 RCR(Criminal) 388

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(5), 16, 16(1A), 19(1), 19(2)Prevention of Food Adulteration Rules, 1955 — Rule 12A, 14
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High Courts20 Nov 2002Dismissed

Jasbir Kaur Vs Balbir Singh

Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 1 : (2003) 2 RCR(Civil) 497

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(1), 23(1)
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High Courts20 Nov 2002

Krishan Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 243 : (2003) 1 RCR(Criminal) 179

Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B, 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
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