High Courts22 Nov 2002Dismissed
Avinash Kumari Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 558
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 7 of 65
High Courts22 Nov 2002Dismissed
Harbans Kaur Vs Sukhdev Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 543 : (2003) 1 RCR(Civil) 305
Guardians and Wards Act, 1890 — Section 25
High Courts21 Nov 2002Dismissed
Jai Parkash Singh Vs Smt. Sharda Pandey
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 161 : (2003) 133 PLR 816 : (2003) 1 RCR(Rent) 182
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2
High Courts21 Nov 2002Dismissed
K.K. Yadav and Others Vs Satya Devi and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 355 : (2003) 1 RCR(Rent) 70
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts21 Nov 2002Dismissed
Union of India (UOI) and Another Vs Shibboo Mal and Sons and Another
Punjab And Haryana At Chandigarh · (2003) 1 ARBLR 628 : (2003) 134 PLR 541 : (2003) 2 RCR(Civil) 431
Arbitration Act, 1940 — Section 30
High Courts21 Nov 2002Allowed
Parkasho Devi and Others Vs Tarsem Lal and Another
Punjab And Haryana At Chandigarh · AIR 2003 P&H 245
Punjab Land Revenue Act, 1887 — Section 37Specific Relief Act, 1963 — Section 38
High Courts21 Nov 2002Dismissed
Inder Dutt Vij, Advocate Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 220 : (2003) 1 ILR (P&H) 229 : (2003) 133 PLR 423 : (2003) 1 RCR(Rent) 68
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts21 Nov 2002
Randeep Paper Board Mills Vs State Haryana
Punjab And Haryana At Chandigarh · (2003) 1 CCC 33 : (2003) 1 RCR(Criminal) 186
High Courts21 Nov 2002Allowed
Prem Chand and Another Vs Uttari Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2003) ACJ 1794 : (2003) 133 PLR 323
High Courts21 Nov 2002Dismissed
Gurdial Sarup Vs Kaushalya Kapur and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 403 : (2003) 1 CivCC 602 : (2003) 133 PLR 599
High Courts21 Nov 2002Dismissed
Sehdev Vs Smt. Banti Devi
Punjab And Haryana At Chandigarh · (2003) 133 PLR 348
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15
High Courts21 Nov 2002Dismissed
Pritam Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 501 : (2003) 134 PLR 515 : (2003) 2 RCR(Civil) 363
High Courts21 Nov 2002Dismissed
Surinder Pal Vs Harish Kumar
Punjab And Haryana At Chandigarh · (2003) 133 PLR 567 : (2003) 1 RCR(Civil) 309
Registration Act, 1908 — Section 42, 43, 44Succession Act, 1925 — Section 2
High Courts21 Nov 2002
Prem Chand and Another Vs Uttari Haryana Bijli Vitran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2004) 1 ACC 554 : (2003) 1 RCR(Civil) 99
High Courts21 Nov 2002
Sanjeev Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 272
Constitution of India, 1950 — Article 20Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 16, 2(1), 2(k), 20, 3Juvenile Justice Act, 1986 — Section 21, 3, 37, 5
High Courts21 Nov 2002Dismissed
Ram Saran and Others Vs Gobind Sharma and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 822 : (2003) 1 RCR(Rent) 188
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(3)
High Courts20 Nov 2002
Jai Chand Vs Sadhu Ram
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 660
High Courts20 Nov 2002Allowed
Sadhu Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 383
Criminal Procedure Code, 1973 (CrPC) — Section 161, 190(1), 482Penal Code, 1860 (IPC) — Section 148, 149, 182, 323, 452
High Courts20 Nov 2002Dismissed
Smt. Harjit Kaur and Others Vs Sant Ram
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 669 : (2003) 134 PLR 189 : (2003) 1 RCR(Rent) 669
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts20 Nov 2002Dismissed
Gajjan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 206 : (2003) 1 RCR(Criminal) 191
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 376