High Courts29 Nov 2002Dismissed
Amir Chand and Others Vs Ram Lal
Punjab And Haryana At Chandigarh · (2003) 133 PLR 627 : (2003) 1 RCR(Civil) 389
Haryana Municipal Act, 1973 — Section 2(21)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 5 of 65
High Courts29 Nov 2002Dismissed
Economically Weaker Section of Society Houses Welfare Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 328 : (2003) 133 PLR 630
Constitution of India, 1950 — Article 226
High Courts28 Nov 2002Dismissed
Balbir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 318
Constitution of India, 1950 — Article 12
High Courts27 Nov 2002
Harbans Singh Vs State
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 24 : (2003) 2 RCR(Criminal) 60
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 20AA
High Courts27 Nov 2002Allowed
Tailochan Singh Vs Bhagwant Singh
Punjab And Haryana At Chandigarh · (2002) 11 P&H CK 0143
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 17
High Courts27 Nov 2002Dismissed
Chander Bhan Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 106 : (2003) 1 RCR(Criminal) 636
Criminal Procedure Code, 1973 (CrPC) — Section 394Penal Code, 1860 (IPC) — Section 161
High Courts27 Nov 2002Dismissed
Milkhi Ram Yog Raj and Another Vs Tarsem Lal and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 186 : (2003) 1 RCR(Rent) 525
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts27 Nov 2002Dismissed
Ram Kishan and Another Vs Naresh Kumar Anchal
Punjab And Haryana At Chandigarh · (2003) 133 PLR 515 : (2003) 1 RCR(Rent) 476
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 6A, 6A(1)
High Courts27 Nov 2002Dismissed
Rabindra Nath Gupta, I.A.S. and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 463 : (2003) 1 RCR(Civil) 88
Land Acquisition Act, 1894 — Section 6Punjab New Capital (Periphery) Control Act, 1952 — Section 5Works of the Defence Act, 1903 — Section 3, 7
High Courts27 Nov 2002
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 414
High Courts27 Nov 2002
Lakha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 CCC 76 : (2003) 1 RCR(Criminal) 189
High Courts27 Nov 2002
Tarlochan Singh Vs Bhagwant Singh
Punjab And Haryana At Chandigarh · (2003) 2 CCC 386 : (2003) 2 CivCC 386 : (2003) 3 ICC 486 : (2003) 2 LJR 801 : (2003) 1 PLJ 357 : (2003) 2 RCR(Civil) 447
High Courts27 Nov 2002
Abdul Ghani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 803
High Courts27 Nov 2002
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 784
High Courts27 Nov 2002
Vidya Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (2003) 1 FJCC 351 : (2003) 1 RCR(Criminal) 173
High Courts27 Nov 2002
Gurdeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 887 : (2003) 2 RCR(Criminal) 820
High Courts27 Nov 2002Dismissed
J.N. Raina Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 804
High Courts27 Nov 2002Partly Allowed
Kulwant Singh Vs Makhan Singh
Punjab And Haryana At Chandigarh · AIR 2003 P&H 142 : (2003) 2 CivCC 513 : (2003) 133 PLR 647 : (2003) 1 RCR(Civil) 433
Specific Relief Act, 1963 — Section 12(3), 2(6)
High Courts26 Nov 2002Dismissed
Commissioner of Income Tax Vs Khaitan Electricals Ltd.
Punjab And Haryana At Chandigarh · (2004) 186 CTR 153
Income Tax Act, 1961 — Section 269C(2)
High Courts26 Nov 2002Dismissed
M.R. Singla and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 225