High Courts04 Jan 2002
Sher Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) 2 DMC 192 : (2002) 3 RCR(Criminal) 539
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 65 of 65
High Courts04 Jan 2002Dismissed
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 133 PLR 326 : (2002) 4 RCR(Civil) 666 : (2002) 4 RCR(Criminal) 734
High Courts03 Jan 2002
Commissioner of Income Tax Vs Sachdeva and Sons
Punjab And Haryana At Chandigarh · (2002) 123 TAXMAN 321
Income Tax Act, 1961 — Section 143, 263, 80HHA, 80J
High Courts03 Jan 2002
Commissioner of Income Tax Vs Krishna Tent House
Punjab And Haryana At Chandigarh · (2002) 121 TAXMAN 717
Income Tax Act, 1961 — Section 11
High Courts03 Jan 2002Allowed
The Hisar Central Coop. Bank Employees Association, Hisar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 633
Constitution of India, 1950 — Article 226
High Courts03 Jan 2002Dismissed
Smt. Surjit Kaur Vs Smt. Kiranpaul Kaur and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 617
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Jan 2002
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 755 : (2002) 1 PLR 828 : (2002) 1 RCR(Criminal) 695
High Courts03 Jan 2002Dismissed
Jagir Singh Vs Jagwant Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 366 : (2002) 2 RCR(Civil) 93
Punjab Land Revenue Act, 1887 — Section 31, 32, 33
High Courts03 Jan 2002Dismissed
Baljinder Kaur and Others Vs Dalal Kaur
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 26 : (2002) 1 RCR(Civil) 799
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts03 Jan 2002Allowed
Geeta Rani etc. Vs Oriental Bank of Commerce Ltd.
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 699
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jan 2002
Yogender Kumar Gupta Vs Deputy Chief Controller of Imports and Exports, Amritsar
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 911 : (2002) 2 CCC 347 : (2002) 2 RCR(Criminal) 777
High Courts03 Jan 2002Allowed
Smt. Seema Vs Satish Sachdeva and Another
Punjab And Haryana At Chandigarh · (2002) CriLJ 2125 : (2002) 1 RCR(Criminal) 713
Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts03 Jan 2002Dismissed
Jimmy R. Jagtiani and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2002) CriLJ 2397 : (2002) 1 RCR(Criminal) 578
Constitution of India, 1950 — Article 11, 3, 5Criminal Procedure Code, 1973 (CrPC) — Section 182(1)Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 465
High Courts02 Jan 2002
Commissioner of Income Tax Vs Ravail Singh and Co.
Punjab And Haryana At Chandigarh · (2002) 173 CTR 429 : (2002) 254 ITR 191
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts02 Jan 2002
Commissioner of Income Tax Vs Metro Motors
Punjab And Haryana At Chandigarh · (2002) 254 ITR 78 : (2002) 121 TAXMAN 715
High Courts02 Jan 2002
Commissioner of Income Tax Vs Hatinder Kumar
Punjab And Haryana At Chandigarh · (2002) 123 TAXMAN 320
Income Tax Act, 1961 — Section 256(1)
High Courts02 Jan 2002
Commissioner of Income Tax Vs Ravinder Kumar
Punjab And Haryana At Chandigarh · (2002) 121 TAXMAN 721
Income Tax Act, 1961 — Section 256