High Courts08 Jan 2002Allowed
Satbir Singh and Others Vs The Deputy Collector, Hisar Water Services Division, Hisar and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 206
Haryana Canal and Drainage Act, 1974 — Section 15, 17, 18, 55
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 64 of 65
High Courts08 Jan 2002
Commissioner of Income Tax Vs Industrial Cables (India) Ltd.
Punjab And Haryana At Chandigarh · (2002) 174 CTR 354 : (2002) 173 CTR 510 : (2002) 254 ITR 267
Income Tax Act, 1961 — Section 32, 37
High Courts08 Jan 2002Allowed
Haryana Agricultural University and Another Vs Anil Kumar
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 760
Constitution of India, 1950 — Article 311
High Courts08 Jan 2002Allowed
Chetan Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 26
Land Acquisition Act, 1894 — Section 23
High Courts07 Jan 2002
Commissioner of Income Tax Vs Soccer International
Punjab And Haryana At Chandigarh · (2002) 174 CTR 42 : (2002) 254 ITR 287
Income Tax Act, 1961 — Section 125A, 144B, 144B(7), 153, 153(3)
High Courts07 Jan 2002
Sardari Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) CrLJ 383 : (2002) 2 RCR(Criminal) 229
High Courts07 Jan 2002Allowed
Mata Sudarshan Tilak Raj Dhawan Educational Trust, Panchkula Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 39 : (2002) 2 ILR (P&H) 190 : (2002) 2 RCR(Civil) 673
High Courts07 Jan 2002
Bharat Rice & General Mills, Budhladha Vs Punjab State Civil Supplies and others
Punjab And Haryana At Chandigarh · (2002) 1 CurLJ 473 : (2002) 2 ICC 352 : (2002) 2 RCR(Civil) 775
High Courts07 Jan 2002Allowed
Ashok Kumar and Another Vs Shrimati Nirmal Kanta
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 17 : (2002) 1 RCR(Rent) 313
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15
High Courts07 Jan 2002Allowed
Ravinder Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 01 P&H CK 0053
High Courts07 Jan 2002Allowed
The Rawalwas Khurd Cooperative Credit and Service Societies and Others Vs Commissioner and Secretary to Government, Cooperation Department, Haryana, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 682
Haryana Co-operative Societies Act, 1984 — Section 27
High Courts04 Jan 2002
State of Haryana Vs Government of India Photolitho Press
Punjab And Haryana At Chandigarh · (2002) 126 STC 253
Haryana General Sales Tax Act, 1973 — Section 2
High Courts04 Jan 2002
Commissioner of Income Tax Vs Gurbax Lal and Co.
Punjab And Haryana At Chandigarh · (2002) 256 ITR 133 : (2002) 123 TAXMAN 318
Income Tax Act, 1961 — Section 143(1), 271(1)
High Courts04 Jan 2002
Bhagwan Singh Vs Satnam Singh
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 887 : (2002) 1 RCR(Criminal) 719
High Courts04 Jan 2002
State of Punjab Vs Gurmail Singh
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 484 : (2002) 2 CCC 123 : (2002) 2 RCR(Criminal) 600
High Courts04 Jan 2002
Commissioner of Income Tax Vs Sachdeva Steel Rolling Mills
Punjab And Haryana At Chandigarh · (2002) 254 ITR 168 : (2002) 122 TAXMAN 833
Income Tax Act, 1961 — Section 271(1)
High Courts04 Jan 2002Dismissed
The State of Haryana Vs Makhan Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 635
Civil Procedure Code, 1908 (CPC) — Section 9Haryana Canal and Drainage Act, 1974 — Section 25
High Courts04 Jan 2002
Punjab Urban Planning and Development Authority, Patiala Vs Pritpal Singh Bhinder and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 90 : (2002) 2 RCR(Civil) 85
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Jan 2002
State of Haryana Vs Jeet Pal
Punjab And Haryana At Chandigarh · (2002) 2 CCC 289 : (2002) 2 FJCC 397 : (2002) 3 RCR(Criminal) 39
High Courts04 Jan 2002
Mohan Singh Vs Jaswinder Singh Mangat
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 386 : (2002) 2 RCR(Criminal) 98