High Courts16 Jan 2002
United India Insurance Company Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (2003) 1 LJR 585 : (2002) 4 RCR(Civil) 125
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 62 of 65
High Courts15 Jan 2002Allowed
Parkash Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 653
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Colonization of Government Lands Act, 1912 — Section 19
High Courts15 Jan 2002
Kartar Singh Vs Additional Secretary Cooperation Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 633
High Courts15 Jan 2002Dismissed
Jora Singh Vs Dalip Kaur
Punjab And Haryana At Chandigarh · (2002) 01 P&H CK 0044
Limitation Act, 1963 — Article 14
High Courts15 Jan 2002
Gurmail Singh Mauji Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 AICLR 741
High Courts14 Jan 2002Dismissed
Collector of Central Excise Vs Zenith Papers
Punjab And Haryana At Chandigarh · (2002) 84 ECC 657 : (2002) 146 ELT 518
Central Excise Rules, 1944 — Rule 57A, 57Q
High Courts14 Jan 2002Dismissed
Harnam Singh and Others Vs Dogar Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 37 : (2002) 2 RCR(Civil) 202
High Courts11 Jan 2002Dismissed
Hussan Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2002) CriLJ 2437 : (2002) 2 DMC 229 : (2002) 1 RCR(Criminal) 806
Criminal Procedure Code, 1973 (CrPC) — Section 469, 473, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Jan 2002Allowed
Dharampal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2002) CriLJ 1621 : (2002) 1 ILR (P&H) 477 : (2002) 1 RCR(Criminal) 533
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 326
High Courts11 Jan 2002Dismissed
Akhtar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 64 : (2002) 2 RCR(Criminal) 91
Penal Code, 1860 (IPC) — Section 342, 376(2)(g)
High Courts11 Jan 2002Dismissed
Rambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) CriLJ 4060 : (2002) 2 RCR(Criminal) 282
Penal Code, 1860 (IPC) — Section 376
High Courts11 Jan 2002
Dharam Bir Vs Mahabir and Others
Punjab And Haryana At Chandigarh · (2002) 01 P&H CK 0107
High Courts11 Jan 2002
Commissioner of Income Tax Vs Col. Nishan Singh
Punjab And Haryana At Chandigarh · (2002) 255 ITR 156
Income Tax Act, 1961 — Section 139, 139(4), 143(3), 144, 153(1)
High Courts11 Jan 2002Allowed
Rakha Singh Vs Babu Singh
Punjab And Haryana At Chandigarh · AIR 2002 P&H 270 : (2003) 1 ARBLR 22 : (2002) 4 CivCC 262 : (2002) 2 RCR(Civil) 205
High Courts11 Jan 2002
Ashwani Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 Cri.CC 222 : (2002) 3 RCR(Criminal) 450
High Courts11 Jan 2002
Charanjit Singh @ Sukha @ Veeru @ Bhatt Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Criminal) 96
High Courts11 Jan 2002Allowed
Surinder Kumar Vs Union Territory Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 77 : (2002) 3 RCR(Civil) 482
High Courts11 Jan 2002
Commissioner of Income Tax Vs Panipat Co-operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2002) 176 CTR 83 : (2002) 256 ITR 371 : (2002) 123 TAXMAN 67
High Courts11 Jan 2002Dismissed
Haryana State Pollution Control Board Vs Gaurav Stone Crusher Company and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 700
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
High Courts11 Jan 2002Allowed
Pritam Dass Vs Additional Secretary Cooperation and Others
Punjab And Haryana At Chandigarh · (2002) 01 P&H CK 0023