High Courts26 Nov 2002Dismissed
Kuldip Kaur Vs Union of India (UOI), Ministry of Defence and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 240
Army Act, 1950 — Section 20Army Rules, 1954 — Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 6 of 65
High Courts26 Nov 2002Dismissed
The Dhana Khurd Transport Co-op. Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 393 : (2003) 1 RCR(Civil) 296
Constitution of India, 1950 — Article 226
High Courts25 Nov 2002
Jarmanjit Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 969 : (2003) 2 CCJ 7 : (2003) 2 RCR(Criminal) 753
High Courts25 Nov 2002Allowed
C.B. Gupta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 343
High Courts25 Nov 2002Dismissed
The Siwara Coop. L/c Society Limited and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 2 BC 415 : (2003) 133 PLR 461 : (2003) 1 RCR(Civil) 101
Constitution of India, 1950 — Article 226
High Courts25 Nov 2002Dismissed
State of Punjab Vs Dr. Meena Hardip Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 342
Punjab Civil Medical Service (Class II) Rules, 1982 — Rule 11
High Courts25 Nov 2002Allowed
Amarjit Kaur Sodhi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 217
Constitution of India, 1950 — Article 226
High Courts25 Nov 2002Dismissed
Mange Ram Vs The Presiding Officer Labour Court and Others
Punjab And Haryana At Chandigarh · (2003) 97 FLR 137 : (2003) 133 PLR 439
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts23 Nov 2002
State of Haryana Vs Vijay Kumar and others
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 926 : (2003) 2 CCJ 191 : (2003) 2 Marr.LJ 55 : (2003) 2 RCR(Criminal) 221
High Courts23 Nov 2002
Paramjit Singh and others Vs Union Territory and others
Punjab And Haryana At Chandigarh · (2003) 2 ICC 374 : (2003) 2 LJR 618 : (2003) 3 LLR 498 : (2003) 3 LLR 204 : (2003) 2 LLR 498 : (2003) 1 RCR(Civil) 447
High Courts23 Nov 2002
Jagmohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 86 ECC 139
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 60, 61, 62, 63
High Courts23 Nov 2002Allowed
Mahender Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) CriLJ 728 : (2003) 1 RCR(Criminal) 217
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1), 3(2)
High Courts23 Nov 2002Allowed
Prem Chand Vs Smt. Phulma and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 314 : (2003) 1 CivCC 335 : (2003) 133 PLR 563 : (2003) 1 RCR(Civil) 302
High Courts22 Nov 2002Dismissed
Vallabh Knits Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 143 STC 483
Punjab Tax on Entry of Goods into Local Areas Act, 2000 — Section 2, 3, 3(5), 3A
High Courts22 Nov 2002Allowed
Kishori Lal Vs Babu Ram and Others
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 321 : (2003) 134 PLR 54 : (2003) 1 RCR(Civil) 807
Transfer of Property Act, 1882 — Section 118
High Courts22 Nov 2002Dismissed
Hyderabad Industries Limited and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2002) 11 P&H CK 0128
Constitution of India, 1950 — Article 14, 16, 300A
High Courts22 Nov 2002
Dr. Sanjeev Mittal and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 2003 P&H 213
Indian Medical Council Act, 1956 — Section 13(4A), 13(4A)(3), 13(4B), 15, 25Screening Text Regulations 2002 — Regulation 1
High Courts22 Nov 2002
Parshotam Dass Vs Yad Ram
Punjab And Haryana At Chandigarh · (2003) 133 PLR 826 : (2003) 1 RCR(Rent) 193
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts22 Nov 2002
Kuldeep Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 274
High Courts22 Nov 2002Dismissed
Mukanda Vs Kura Ram and Others
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 301 : (2003) 134 PLR 198 : (2003) 3 RCR(Civil) 370