High Courts20 Nov 2002Dismissed
Smt. Sarla Devi Vs Manmohan Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 510 : (2003) 1 RCR(Rent) 260
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 9 of 65
High Courts20 Nov 2002
Vijay Singh Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (2003) 3 LLR 515 : (2003) 1 PLJ 80 : (2003) 2 PLR 265 : (2003) 2 RCR(Civil) 155
High Courts19 Nov 2002Allowed
Hardev Singh @ Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 8 CriminalCC 275 : (2004) 1 RCR(Criminal) 1004
Penal Code, 1860 (IPC) — Section 304B
High Courts18 Nov 2002
Pooja Construction Company, Engineers, Contractors and Builders Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 513 : (2003) 2 RCR(Civil) 4
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts18 Nov 2002Dismissed
Joginder Singh Sawhney Vs Harbans Lal
Punjab And Haryana At Chandigarh · (2003) 134 PLR 242 : (2003) 1 RCR(Rent) 528
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts18 Nov 2002
K.K. Sood, Assistant Manager (Quality Control) Vs Food Corporation of India
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 808
High Courts18 Nov 2002Allowed
Suresh Kumar Vs Hira Nand and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 503 : (2003) 1 RCR(Rent) 254
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts18 Nov 2002Dismissed
Radhey Sham Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 245
Penal Code, 1860 (IPC) — Section 302, 307
High Courts16 Nov 2002Dismissed
Rattan Lal Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 501 : (2004) 136 PLR 190 : (2004) 1 RCR(Rent) 142
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts15 Nov 2002Dismissed
Om Parkash Babbar Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 155 : (2003) 1 CivCC 431 : (2003) 133 PLR 176 : (2003) 2 RCR(Criminal) 1
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 1910 — Section 39APenal Code, 1860 (IPC) — Section 379
High Courts15 Nov 2002Dismissed
Balbir Singh Vs Anil Kumar
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 155 : (2003) 135 PLR 333 : (2003) 3 RCR(Civil) 116
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Nov 2002Allowed
Gurlal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 648 : (2003) 3 RCR(Criminal) 198
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts15 Nov 2002Allowed
Gurcharan Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2002) 6 CriminalCC 312 : (2003) 3 RCR(Criminal) 590
Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 326
High Courts15 Nov 2002Allowed
Anoop Kaur and Another Vs Anup Singh Grewal
Punjab And Haryana At Chandigarh · AIR 2003 P&H 241 : (2003) 133 PLR 451 : (2003) 2 RCR(Civil) 51
Hindu Succession Act, 1956 — Section 14
High Courts14 Nov 2002
Sahib Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 514 : (2003) 2 RCR(Civil) 398
Haryana Panchayati Raj Act, 1994 — Section 51(1)
High Courts14 Nov 2002Dismissed
Chanchal Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 184 : (2003) 134 PLR 30 : (2003) 1 RCR(Civil) 666
Punjab Panchayat Samities and Zila Parishads (Sale, Lease and other Alienation of Property and Public Places) Rules, 1964 — Rule 4, 5Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 115(3)Punjab Panchayati Raj Act, 1994 — Section 137
High Courts14 Nov 2002Allowed
R.P. Chillar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 87
High Courts14 Nov 2002
T.S. Gandhok Vs Punjab and Sind Bank and Others
Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 299 : (2003) 3 LLJ 239 : (2003) 133 PLR 411 : (2003) 1 RCR(Civil) 782
Punjab and Sind Bank (Officers) Service Regulations, 1982 — Regulation 20(2)
High Courts14 Nov 2002
M.R.Agnihotri Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 561 : (2003) 1 CCC 164 : (2003) 1 RCR(Criminal) 137
High Courts14 Nov 2002Dismissed
Shiv Charan (Dead) through L.Rs. Vs Sukh Ram and Another
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Civil) 149