High Courts14 Nov 2002Allowed
Sanpreet Singh Vs The Akal Degree College and Others
Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 317
Punjab Affiliated Colleges (Security of Service of Employees) Act, 1974 — Section 3, 3(2), 3(3), 4, 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 10 of 65
High Courts13 Nov 2002Allowed
Mohan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 640 : (2003) 2 RCR(Criminal) 836
Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts13 Nov 2002Dismissed
Prem alias Ballu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) CriLJ 962 : (2003) 1 RCR(Criminal) 237
Penal Code, 1860 (IPC) — Section 376
High Courts13 Nov 2002
Didar Singh Vs The Joint Director Panchayat and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 519 : (2003) 2 RCR(Civil) 398
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 7
High Courts13 Nov 2002Allowed
Smt. Malwinder Kaur Vs Devinder Pal Singh
Punjab And Haryana At Chandigarh · AIR 2003 P&H 179 : (2003) 2 RCR(Civil) 148
Hindu Marriage Act, 1955 — Section 13B
High Courts13 Nov 2002Dismissed
Shamsher Singh Vs Kashmira Singh and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 357 : (2003) 2 RCR(Civil) 54
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts13 Nov 2002Dismissed
Nachhattar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 14 : (2003) 1 RCR(Civil) 651
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts13 Nov 2002Allowed
Bant Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 368 : (2003) 1 RCR(Criminal) 235
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts13 Nov 2002
Rajmal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 598 : (2003) 1 CCJ 269 : (2003) 1 RCR(Criminal) 783
High Courts13 Nov 2002
Chaman Lal Vs U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 986 : (2003) 1 RCR(Criminal) 120
High Courts13 Nov 2002
Ram Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2003) 1 CCC 35 : (2003) 1 RCR(Criminal) 242
High Courts13 Nov 2002
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 LJR 533 : (2003) 1 PLJ 84 : (2003) 1 RCR(Civil) 567
High Courts13 Nov 2002
Sharda Devi Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2003) 3 LJR 34 : (2004) 1 Marr.LJ 528 : (2003) 3 RCR(Civil) 639
High Courts13 Nov 2002
Jarnail Chand alias Jaila Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 829 : (2003) 1 CCC 101 : (2003) 1 CCJ 145 : (2003) 1 RCR(Criminal) 589
High Courts13 Nov 2002
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 FJCC 327 : (2003) 1 RCR(Criminal) 328
High Courts13 Nov 2002
Tarsem Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 CCC 162 : (2003) 1 RCR(Criminal) 196
High Courts13 Nov 2002
Atma Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 804
High Courts13 Nov 2002Dismissed
Anand Parkash Mangal Vs The Delhi Cloth and General Mills Co. Ltd. (Textile Marketing Organisation) and Vinod Kumar Jain Smt. Shiksha Devi and Others Vs The Delhi Cloth and General Mills Co. Ltd. and Another
Punjab And Haryana At Chandigarh · (2002) 11 P&H CK 0048
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts13 Nov 2002Dismissed
Shri Buha Dass Vs Shri Gopal Chand
Punjab And Haryana At Chandigarh · (2002) 11 P&H CK 0047
Civil Procedure Code, 1908 (CPC) — Section 151Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(5)
High Courts13 Nov 2002Dismissed
Jai Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 134 PLR 20 : (2003) 1 RCR(Civil) 655
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7