High Courts04 Jul 2002Allowed
Mohan Lal Ex. Liquidator of the Jamiatpura Dheru, Co-operative Joint Farming Society Ltd. Vs The Jamiatpura Co-operative Joint Farming Society Ltd.
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 826
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 35 of 65
High Courts04 Jul 2002Allowed
Flow Link Industries Private Limited Vs Sales Tax Tribunal and Others
Punjab And Haryana At Chandigarh · (2002) 128 STC 433
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts03 Jul 2002Dismissed
Commissioner of Central Excise Vs Gian Castings Ltd. and Others
Punjab And Haryana At Chandigarh · (2003) 85 ECC 752 : (2003) 111 ECR 583 : (2003) 158 ELT 153
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts03 Jul 2002
Harnam Singh Vs Mall Singh
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 243
High Courts03 Jul 2002Allowed
Bachh Raj Jain and Others Vs C.K. Trading Company
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 527 : (2002) 2 RCR(Rent) 417
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts02 Jul 2002Dismissed
Kulwant Rai and Another Vs Des Raj and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 214 : (2003) 133 PLR 128 : (2002) 2 RCR(Rent) 288
East Punjab Urban Rent Restriction Act, 1949 — Section 2(2)Transfer of Property Act, 1882 — Section 52
High Courts02 Jul 2002Allowed
Gurbachan Singh Vs Inder Singh and Others
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0093
Limitation Act, 1963 — Section 14(1), 18Redemption of Mortgages (Punjab) Act, 1913 — Section 14(1)
High Courts02 Jul 2002Allowed
M/s Sidhartha Polyster Pvt. Ltd., Solan and Others Vs Registrar of Companies, Jalandhar
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 348 : (2003) 133 PLR 690 : (2002) 4 RCR(Criminal) 666
Companies Act, 1956 — Section 220, 614ACriminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Jul 2002
Vineet Bhushan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 978 : (2002) 4 RCR(Criminal) 586
High Courts02 Jul 2002Dismissed
Ajaib Singh (Dead) by LRs. Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 129
High Courts02 Jul 2002Dismissed
Mohinder Singh Vs Piara Singh
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 126
High Courts02 Jul 2002
Gurbachan Singh Vs Inder Singh
Punjab And Haryana At Chandigarh · (2003) 1 ICC 75 : (2003) 1 LJR 305 : (2003) 2 LLR 106 : (2003) 1 PLJ 324 : (2002) 3 PLR 721 : (2002) 4 RCR(Civil) 127
High Courts01 Jul 2002Dismissed
Megha Ram and Others Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 577 : (2003) 2 RCR(Civil) 341 : (2003) 1 RCR(Civil) 313
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts01 Jul 2002Dismissed
Smt. Prito Vs Suhar Singh
Punjab And Haryana At Chandigarh · (2003) 1 DMC 80 : (2002) 4 RCR(Criminal) 242
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts01 Jul 2002Dismissed
Executive Engineer, Construction Division No. 17, Karnal Vs Satish Bhatia and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 327
Arbitration and Conciliation Act, 1996 — Section 11
High Courts18 Jun 2002
Baldev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 617 : (2002) 3 RCR(Criminal) 651 : (2002) 3 RCR(Criminal) 338
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 438, 439Penal Code, 1860 (IPC) — Section 120
High Courts31 May 2002
Daljit Singh Ahluwalia Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2002) 175 CTR 229
Income Tax Act, 1961 — Section 276AB, 29Transfer of Property Act, 1882 — Section 53A
High Courts31 May 2002
Commissioner of Income Tax Vs OSWAL WOOLLEN MILLS LTD.
Punjab And Haryana At Chandigarh · (2002) 175 CTR 425
Income Tax Act, 1961 — Section 143, 256, 80J
High Courts31 May 2002
Hari Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 DMC 654 : (2002) 3 RCR(Criminal) 541
Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 306
High Courts31 May 2002
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd. (No. 2)
Punjab And Haryana At Chandigarh · (2002) 257 ITR 781
Income Tax Act, 1961 — Section 32, 32A, 37, 80J