High Courts12 Jul 2002Dismissed
Sharvan Kumar Vs Sumeet Kumar Garg
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 456
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Evidence Act, 1872 — Section 122, 123, 124
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 34 of 65
High Courts12 Jul 2002Allowed
Dr. L.C. Rohella and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 133 PLR 195
Insecticides Act, 1968 — Section 3
High Courts11 Jul 2002Allowed
Kuldip Singh Vs Smt. Surinder Kaur
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 33 : (2003) 1 DMC 588 : (2003) 1 RCR(Civil) 352
Hindu Marriage Act, 1955 — Section 13(B)(1)
High Courts11 Jul 2002Allowed
Samra Steel Products (P.) Ltd. Vs Excise and Taxation Officer-Cum-Assessing Authority and Others
Punjab And Haryana At Chandigarh · (2003) 129 STC 25
Central Sales Tax Act, 1956 — Section 9(2)Punjab General Sales Tax Act, 1948 — Section 20(5)
High Courts10 Jul 2002Dismissed
Commissioner of C. Ex. Vs J.C.T. Limited
Punjab And Haryana At Chandigarh · (2003) 151 ELT 508
Central Excise Rules, 1944 — Rule 57A, 57G
High Courts10 Jul 2002Allowed
Ms. Nitti and Another Vs Dental Council of India and Others
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0094
Dentists Act, 1948 — Section 22
High Courts10 Jul 2002Dismissed
Surana Industries Ltd. Vs Surindra Engineering and Trading Co.
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0089
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 1, Order 26 Rule 2, Order 26 Rule 3, Order 26 Rule 4
High Courts10 Jul 2002Dismissed
Sushil Kumar @ Sunil Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 113
Constitution of India, 1950 — Article 226
High Courts09 Jul 2002Allowed
Punjab Panchayati Union and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 2002 P&H 356 : (2003) 1 ILR (P&H) 105 : (2002) 4 RCR(Civil) 132
Constitution of India, 1950 — Article 226, 243, 243E, 243E(1)Punjab Panchayati Raj Act, 1994 — Section 209, 29, 29A
High Courts09 Jul 2002Dismissed
Shiv Durga Alloys Private Limited Vs P.S.E.B. and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 572 : (2002) 4 RCR(Civil) 111
Electricity Act, 1910 — Section 2
High Courts09 Jul 2002Dismissed
Smt. Geeta Sood Vs Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 131
Constitution of India, 1950 — Article 226
High Courts09 Jul 2002Dismissed
State of Haryana Vs Bhartu etc.
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 222 : (2002) 3 RCR(Criminal) 477
Arms Act, 1959 — Section 25, 29Penal Code, 1860 (IPC) — Section 302
High Courts08 Jul 2002Dismissed
State of Punjab Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 526 : (2002) 3 RCR(Criminal) 468
Penal Code, 1860 (IPC) — Section 409
High Courts08 Jul 2002Dismissed
State of Punjab Vs Jalaur Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 234 : (2002) 3 RCR(Criminal) 478
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 51, 52(i)
High Courts08 Jul 2002
Gurcharan Singh @ Kaka Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 314 : (2003) 1 CivCC 314 : (2002) 4 RCR(Criminal) 21
High Courts08 Jul 2002
State of Punjab Vs Kikkar Singh
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 155 : (2002) 2 CCC 455 : (2002) 3 RCR(Criminal) 568
High Courts08 Jul 2002
State of Punjab Vs Harkirat Singh
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 1035 : (2002) 4 RCR(Criminal) 588
High Courts05 Jul 2002Dismissed
State of Punjab Vs Amar Singh alias Ambar Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 345 : (2002) 3 RCR(Criminal) 467
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 52, 55, 57
High Courts05 Jul 2002
Swaran Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 669
High Courts05 Jul 2002Dismissed
Col. P.K. Hazra (Died) A.M.C. and Another Vs Government of India and Others
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0037
Constitution of India, 1950 — Article 14, 16