High Courts18 Jul 2002Allowed
Saroop Singh Vs Surjan Singh
Punjab And Haryana At Chandigarh · AIR 2003 P&H 70 : (2002) 4 RCR(Civil) 606
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 33 of 65
High Courts18 Jul 2002Allowed
Hari Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 764
Land Acquisition Act, 1894 — Section 18
High Courts18 Jul 2002Dismissed
Lal Singh Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 563 : (2002) 4 RCR(Civil) 219
Registration Act, 1908 — Section 17(I)(vi)
High Courts17 Jul 2002Dismissed
State of Haryana Vs Rajbati and Others
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 81 : (2002) 3 RCR(Criminal) 743
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts17 Jul 2002Dismissed
Narender Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) CriLJ 222
Penal Code, 1860 (IPC) — Section 300, 323, 324, 34
High Courts17 Jul 2002Allowed
Paramjit Kumar and Another Vs Prem Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 430 : (2003) 2 RCR(Civil) 371
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, Order 39 Rule 7
High Courts17 Jul 2002
State of Punjab Vs Resham Lal & ors.
Punjab And Haryana At Chandigarh · (2003) 1 FJCC 191 : (2003) 1 RCR(Criminal) 76
High Courts17 Jul 2002
State of Punjab Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 822
High Courts17 Jul 2002Allowed
Sirhind Bus Service Registered Vs State Transport Commissioner and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 520
Motor Vehicles (Amendment) Act, 1986 — Section 100, 99
High Courts16 Jul 2002
State of Punjab Vs Har Chand Singh and others
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 618 : (2002) 3 RCR(Criminal) 746
High Courts16 Jul 2002
State of Haryana Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 621 : (2002) 3 RCR(Criminal) 747
High Courts16 Jul 2002Allowed
Indrawati Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 291
High Courts16 Jul 2002Dismissed
State of Punjab Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 270 : (2002) 3 RCR(Criminal) 481
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts15 Jul 2002
Shiv Narain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 134
High Courts15 Jul 2002Dismissed
Sh. Surinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0046
Constitution of India, 1950 — Article 226
High Courts15 Jul 2002
Jitinder Singh Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 343
High Courts15 Jul 2002Dismissed
Gurdeep Singh Vs State of Maharashtra and Others
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0041
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts15 Jul 2002Dismissed
Hafed Vs Narang Industries Ltd.
Punjab And Haryana At Chandigarh · (2003) 133 PLR 74 : (2002) 4 RCR(Civil) 340
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 8
High Courts12 Jul 2002Allowed
Mukhtiar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 663 : (2002) 3 RCR(Criminal) 737
Insecticides Act, 1968 — Section 31
High Courts12 Jul 2002Allowed
Malkiat Singh Vs Smt. Darshan Kaur
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 665 : (2003) 1 DMC 572
Hindu Marriage Act, 1955 — Section 24