High Courts29 May 2002Allowed
Paramjit Sabharwal Vs Narinder Pal and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 313 : (2004) 1 RCR(Rent) 84
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 37 of 65
High Courts29 May 2002Dismissed
Jarnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 6 CriminalCC 435 : (2003) 4 RCR(Criminal) 64
Criminal Procedure Code, 1973 (CrPC) — Section 202, 216, 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 May 2002Allowed
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 296 : (2002) 3 RCR(Criminal) 334
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii), 2(iii)(a), 2(iii)(b), 2(iv), 2(xiv)Punjab Excise Act, 1914 — Section 3(13)
High Courts28 May 2002Dismissed
Jagroop Singh and Another Vs Boria Khan and Others
Punjab And Haryana At Chandigarh · (2003) 263 ITR 391 : (2002) 4 RCR(Civil) 336
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
High Courts28 May 2002
Mahender Singh Kadian Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 404
High Courts28 May 2002Dismissed
Shri R.D. Sharma Vs St. John's High School and Others
Punjab And Haryana At Chandigarh · (2002) 05 P&H CK 0049
Constitution of India, 1950 — Article 226
High Courts27 May 2002Dismissed
Navdeep Kaur Vs Dilraj Singh
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 365
Hindu Marriage Act, 1955 — Section 11, 13, 24, 29(2), 5
High Courts27 May 2002Dismissed
Raj Karan Boparai Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 454
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 6
High Courts27 May 2002Dismissed
Bhikan Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 222
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts25 May 2002Dismissed
Vijay Kumar and Others Vs Durga Ashram Charitable Trust and Others
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 605 : (2002) 2 RCR(Rent) 87
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15
High Courts24 May 2002Allowed
Navjot Kaur Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 204 : (2002) 4 RCR(Civil) 521
Hindu Marriage Act, 1955 — Section 13, 13B
High Courts24 May 2002
Anil Shoor Vs Union of India
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 735
High Courts24 May 2002
Vijay Kumar Lamba Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 2 DMC 400 : (2002) 3 RCR(Criminal) 343
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 May 2002Dismissed
Dinesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 73 : (2003) 1 CivCC 445 : (2003) 133 PLR 75 : (2002) 4 RCR(Civil) 366
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts23 May 2002
Bhag Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 704 : (2002) 2 CivCC 704 : (2002) 3 LJR 850 : (2002) 3 RCR(Civil) 185
High Courts23 May 2002
Satish Kumar & Others Vs State of Punjab & Others
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 335
High Courts23 May 2002Dismissed
M.M. Chhabra, Director, Sunbeam Overseas Ltd. Vs Hardev Singh and Another
Punjab And Haryana At Chandigarh · (2003) 1 BC 214 : (2002) 4 RCR(Criminal) 675
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 May 2002Dismissed
State of Punjab Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 567 : (2002) 3 RCR(Criminal) 548
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 52, 57
High Courts22 May 2002Dismissed
Commissioner of Central Excise Vs Sukhna Paper Mills and Another
Punjab And Haryana At Chandigarh · (2002) 82 ECC 469
Central Excises and Salt Act, 1944 — Section 35H
High Courts22 May 2002Allowed
Karam Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 294
Land Acquisition Act, 1894 — Section 6