High Courts22 May 2002Dismissed
Ajay Kumar Singhal and Others Vs Chandigarh Housing Board and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 46 : (2002) 3 RCR(Civil) 453
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 38 of 65
High Courts22 May 2002Dismissed
Commissioner of Income Tax Vs Smt. Savita Rani
Punjab And Haryana At Chandigarh · (2004) 186 CTR 240 : (2004) 270 ITR 40
Income Tax Act, 1961 — Section 260A, 54B
High Courts21 May 2002Dismissed
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 DMC 148 : (2002) 3 RCR(Criminal) 463
Penal Code, 1860 (IPC) — Section 304B
High Courts21 May 2002Allowed
Ravinder Kumar Vs Smt. Sunita and Another
Punjab And Haryana At Chandigarh · (2003) 1 DMC 296 : (2002) 4 RCR(Criminal) 670
Criminal Procedure Code, 1973 (CrPC) — Section 125(4), 482
High Courts21 May 2002Dismissed
Changa Weaving and Hosiery Factory and Another Vs Sanjiv Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 20
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts21 May 2002Allowed
Diwan Singh and Another Vs Major Ram Chander and Others
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 192
Specific Relief Act, 1963 — Section 14
High Courts21 May 2002
Parveen @ Bhanu Partap Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CCC 240 : (2002) 2 FJCC 399 : (2002) 3 RCR(Criminal) 40
High Courts21 May 2002
Vinod Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 471
High Courts21 May 2002Dismissed
Simranjit Singh Mann Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) CriLJ 3368 : (2002) 2 ILR (P&H) 575 : (2002) 4 RCR(Criminal) 381
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 438Explosives Act, 1884 — Section 4
High Courts20 May 2002
Sarabjit Singh alias Sonu Vs Narcotic Control Bureau, Chandigarh Zonal Unit
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 207 : (2002) 3 RCR(Criminal) 120
High Courts20 May 2002
Chajju Ram Vs Financial Commissioner & Secretary to Government, Haryana, Development & Panchayats Department and others
Punjab And Haryana At Chandigarh · (2003) 1 ICC 873 : (2003) 1 LJR 777 : (2002) 2 PLJ 408 : (2002) 4 RCR(Civil) 637
High Courts20 May 2002
Ashish Kumar Vs Central Bureau of Investigation and ors.
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 173 : (2002) CrLJ 4223 : (2002) 3 RCR(Criminal) 79
High Courts20 May 2002
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 CCC 278 : (2002) 3 RCR(Criminal) 30
High Courts20 May 2002
Sant Lal Bhatia Vs City Credit and Leasing Company
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 204 : (2002) 3 RCR(Criminal) 250
Criminal Procedure Code, 1973 (CrPC) — Section 256, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 May 2002Dismissed
D.K. Chandel Vs Wockhardt Limited
Punjab And Haryana At Chandigarh · (2002) 05 P&H CK 0034
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts20 May 2002
Surinder Kaur and Another Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 434 : (2002) 3 RCR(Civil) 587
Guardians and Wards Act, 1890 — Section 19, 25
High Courts17 May 2002Dismissed
Yogesh Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 51 : (2002) 4 RCR(Criminal) 45
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 420
High Courts17 May 2002Allowed
Anjani Singla Vs The Kotkapura Coop. Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 769
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 May 2002
Bishan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CCC 416 : (2003) 1 Marr.LJ 209 : (2002) 3 RCR(Criminal) 540
High Courts17 May 2002
State of Punjab Vs Om Parkash
Punjab And Haryana At Chandigarh · (2002) 2 CCC 454 : (2002) 3 RCR(Criminal) 567