High Courts17 May 2002
State of Punjab Vs Bir Singh
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 496
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 39 of 65
High Courts17 May 2002
Dharamvir Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 438
High Courts17 May 2002Dismissed
Commissioner of Income Tax Vs Om Parkash Munjal
Punjab And Haryana At Chandigarh · (2002) 257 ITR 120
Income Tax Act, 1961 — Section 260A
High Courts17 May 2002Dismissed
Smt. Kamlesh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 325
Haryana Panchayati Raj Act, 1994 — Section 51(1)Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts17 May 2002Dismissed
Virender Mohan Jain Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 14 : (2002) 3 RCR(Criminal) 82
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)Constitution of India, 1950 — Article 14, 19, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 May 2002Dismissed
Ramesh and Others Vs Nathi
Punjab And Haryana At Chandigarh · (2003) 133 PLR 522 : (2003) 2 RCR(Civil) 339
Punjab Land Revenue Act, 1887 — Section 44
High Courts16 May 2002
Madan Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 137 : (2002) 4 RCR(Criminal) 47
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts16 May 2002
Commissioner of Gift-tax Vs Satya Nand Munjal
Punjab And Haryana At Chandigarh · (2002) 176 CTR 529 : (2002) 256 ITR 516
High Courts16 May 2002
Shankar Lal Jai Parkash Vs State of Haryana through Asstt.Plant Protection Officer, Hissar
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 44
High Courts16 May 2002Dismissed
Gohana Co-operative Marketing-cum-Processing Society Ltd. and Another Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2002) 3 LLJ 1105
Constitution of India, 1950 — Article 226
High Courts15 May 2002Dismissed
Commissioner of Central Excise, Chandigarh-II Vs JMP Industries
Punjab And Haryana At Chandigarh · (2002) 144 ELT 304
Central Excise Rules, 1944 — Rule 57ACentral Excises and Salt Act, 1944 — Section 35H(1)
High Courts15 May 2002
Balkar Singh @ Phalki Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 490
High Courts15 May 2002
Harbans Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 113
High Courts15 May 2002
Amrik Singh Vs Nirmal Kumari
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 535
High Courts15 May 2002
Udham Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 ICC 98 : (2003) 1 LJR 373 : (2003) 1 PLJ 523 : (2002) 4 RCR(Civil) 178
High Courts15 May 2002
Inspector Ram Kumar Vs C.B.I.
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 175 : (2002) 3 RCR(Criminal) 452
High Courts15 May 2002Dismissed
Darshana Devi Vs State Bank of Bikaner and Jaipur
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 805
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts15 May 2002Dismissed
Parkash Dhiman Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2002) 05 P&H CK 0014
Constitution of India, 1950 — Article 226
High Courts15 May 2002Dismissed
Jia Ram alias Jia Lal and Others Vs Shamboo Ram and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 540 : (2003) 1 RCR(Civil) 272
High Courts14 May 2002Allowed
Dalip Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 05 P&H CK 0120
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5