High Courts14 May 2002
Harbhajan Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 972 : (2002) 4 RCR(Criminal) 133
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 40 of 65
High Courts14 May 2002
Shiv Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 28 : (2002) 2 CCC 306 : (2002) 2 FJCC 452 : (2002) 3 RCR(Criminal) 121
High Courts14 May 2002Dismissed
Balwant Singh Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 803
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 May 2002Dismissed
Commissioner of Central Excise Vs Bhiwani Textile Mills and Another
Punjab And Haryana At Chandigarh · (2002) 82 ECC 470
Central Excises and Salt Act, 1944 — Section 35H
High Courts13 May 2002
Rahul Tyagi Vs U.T.Chandigarh and ors.
Punjab And Haryana At Chandigarh · (2002) 2 CCC 463 : (2002) 3 RCR(Criminal) 649
High Courts13 May 2002Dismissed
Commissioner of C. Ex., Delhi-III Vs S.B. Packaging Ltd.
Punjab And Haryana At Chandigarh · (2002) 143 ELT 503
Central Excise Rules, 1944 — Rule 57QCentral Excises and Salt Act, 1944 — Section 35H(1)
High Courts13 May 2002Dismissed
CCE, Commissionerate-I, Chandigarh Vs Suraj Udyog
Punjab And Haryana At Chandigarh · (2002) 144 ELT 293
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts10 May 2002
Sunil Chaudhary and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 459 : (2002) 4 RCR(Criminal) 715
High Courts10 May 2002Allowed
Balihar Singh and Others Vs Punjab University, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2003) 96 FLR 479
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts09 May 2002Allowed
Devinder Mohan Zakhmi Vs Amritsar Improvement Trust and Another
Punjab And Haryana At Chandigarh · (2002) CriLJ 4485 : (2002) 3 RCR(Criminal) 328
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 2, 238, 243
High Courts09 May 2002Allowed
Ashok Leyland Finance Ltd. Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 512 : (2002) 3 RCR(Criminal) 111
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Motor Vehicles Act, 1988 — Section 41Penal Code, 1860 (IPC) — Section 120
High Courts09 May 2002Dismissed
Commissioner of Income Tax Vs Porrits and Spencer (A) Ltd.
Punjab And Haryana At Chandigarh · (2002) 257 ITR 49
Income Tax Act, 1961 — Section 260A, 37
High Courts09 May 2002
Som Nath alias Somma Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 165 : (2002) 3 RCR(Criminal) 553
High Courts09 May 2002
Rajiv Gumber Vs Bharat Sanchar Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2002) 128 STC 494
Haryana General Sales Tax Act, 1973 — Section 25B
High Courts09 May 2002
Joginder Singh Vs Sub Divisional Canal Officer, Ghaggar Water Services Sub Division, Tohana and others
Punjab And Haryana At Chandigarh · (2003) 2 LLR 281 : (2002) 2 PLJ 338
High Courts08 May 2002Dismissed
Kartar Singh Vs Gurmit Singh and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 801
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts08 May 2002Dismissed
Commr. of C. Ex., Chandigarh-I Vs Takshila Spinners
Punjab And Haryana At Chandigarh · (2002) 82 ECC 613 : (2002) 144 ELT 265
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts08 May 2002
Baldev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 277 : (2002) 3 RCR(Criminal) 483
High Courts08 May 2002
Ram Lubhaya Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) CCC 214 : (2002) 2 FJCC 449 : (2002) 2 Marr.LJ 465 : (2002) 3 RCR(Criminal) 253
High Courts08 May 2002Dismissed
Mrs. Rama Sinha Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2002) 177 CTR 47 : (2002) 256 ITR 481
Income Tax Act, 1961 — Section 139, 139(2), 139(8), 143, 143(3)