Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13, 13BPenal Code, 1860 (IPC) — Section 120B, 120B, 307, 406, 498A

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High Courts03 May 2002Allowed

Amar Nath Goyal and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 535

Central Civil Services (Pension) Rules, 1972 — Rule 33Constitution of India, 1950 — Article 14Punjab Civil Services Rules — Rule 3, 6.16

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High Courts02 May 2002Dismissed

Punjab Communications Limited Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2002) 128 STC 306

Punjab General Sales Tax Act, 1948 — Section 2

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High Courts02 May 2002

Karam Chand Vs Union of India

Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 586

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High Courts02 May 2002

Shamsher Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 4 AICLR 284 : (2002) 4 Crimes 409 : (2002) 4 RCR(Criminal) 224

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High Courts02 May 2002Dismissed

Teja Singh and Another Vs Punjab State Electricity Board and Others

Punjab And Haryana At Chandigarh · (2003) 1 BC 279 : (2003) 1 RCR(Civil) 146

Benami Transactions (Prohibition) Act, 1988 — Section 3

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High Courts02 May 2002Dismissed

Raghbir Singh Vs Sarita Sharma and Others

Punjab And Haryana At Chandigarh · (2003) 1 ACC 157 : (2004) ACJ 903 : (2002) 3 CivCC 648 : (2003) 1 RCR(Civil) 148

Evidence Act, 1872 — Section 65(C)Motor Vehicles Act, 1988 — Section 168

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High Courts02 May 2002Allowed

Smt. Tara Mani (deceased by L.R's.) Vs Narinder Kumar (deceased by L.Rs.) and Others

Punjab And Haryana At Chandigarh · AIR 2002 P&H 365 : (2002) 3 RCR(Civil) 209

Hindu Succession Act, 1956 — Section 14(1)

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High Courts01 May 2002Dismissed

Commissioner of Central Excise Vs Harcharan and Bros.

Punjab And Haryana At Chandigarh · (2002) 82 ECC 49 : (2002) 149 ELT 73

Central Excises and Salt Act, 1944 — Section 35H

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High Courts01 May 2002Allowed

Patiala Castings Private Limited Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (2002) 84 ECC 256 : (2003) ECR 584 : (2003) 156 ELT 458

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 63

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High Courts30 Apr 2002Dismissed

Commissioner of C. Ex., Delhi-III Vs Vindhya Pipes and Plastics Ltd.

Punjab And Haryana At Chandigarh · (2002) 82 ECC 50 : (2002) 143 ELT 266 : (2003) 3 RCR(Civil) 700

Central Excises and Salt Act, 1944 — Section 35H(1)

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High Courts30 Apr 2002Dismissed

Abdul Rehman (Deceased) and Others Vs Jumma Khan and Others

Punjab And Haryana At Chandigarh · (2002) 3 CivCC 6 : (2002) 3 RCR(Civil) 177

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 10

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High Courts30 Apr 2002

Lakhbir Singh Sehmee Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 52

Punjab Municipal Corporation Act, 1976 — Section 8, 9Punjab Municipal Corporation Rules, 1995 — Rule 2, 35

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High Courts30 Apr 2002

Prem Kumar Chawla and others Vs Vijay Singh and another

Punjab And Haryana At Chandigarh · (2002) 3 CCC 574 : (2002) 3 CivCC 574 : (2002) 4 ICC 900 : (2003) 1 LJR 433 : (2002) 3 PLR 517 : (2003) 1 RCR(Civil) 144

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High Courts30 Apr 2002

Sukhdev Singh Kahlon Vs CBI, Chandigarh & another

Punjab And Haryana At Chandigarh · (2003) 1 AICLR 474 : (2002) 4 RCR(Criminal) 721

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High Courts30 Apr 2002

Surjan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 3 AICLR 872 : (2002) 3 RCR(Criminal) 136

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