High Courts26 Apr 2002Allowed
Kanwar Singh, (Ex. Hav. No. 14550669) of EME Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 04 P&H CK 0101
Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 44 of 65
High Courts26 Apr 2002
Raj Rishi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CCC 224 : (2002) 3 RCR(Criminal) 254
High Courts26 Apr 2002
Zile Singh, Ex-Sarpanch Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CCC 239 : (2002) 3 RCR(Criminal) 266
High Courts26 Apr 2002Allowed
Chander (Died) and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 234
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7
High Courts26 Apr 2002
Iqbal Singh Vs Jaswinder Kaur and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 424 : (2003) 1 DMC 132 : (2002) 3 RCR(Civil) 444
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts26 Apr 2002Dismissed
National Insurance Company Ltd. Vs Nebh Raj and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 209 : (2002) 3 RCR(Civil) 98
Motor Vehicles Act, 1939 — Section 149Motor Vehicles Act, 1988 — Section 149
High Courts26 Apr 2002Dismissed
Vinod Kumar Vs Jagmohan and Another
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 163 : (2003) 1 RCR(Civil) 140
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Apr 2002Dismissed
Mamta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) CriLJ 3482 : (2002) 3 RCR(Criminal) 238
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 307
High Courts26 Apr 2002Allowed
Ram Singh Vs Sub Divisional Canal Officer Water Services Sub Division and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 836
Haryana Canal and Drainage Act, 1974 — Section 24(4)
High Courts26 Apr 2002Allowed
Shri K.S. Raina and Another Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 129
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 39 Rule 1, Order 39 Rule 2State Financial Corporations Act, 1951 — Section 38, 39
High Courts24 Apr 2002Dismissed
Gursharan Singh Sodhi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 84 ECC 548 : (2002) 2 RCR(Criminal) 700
Arms Act, 1959 — Section 25Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 7Constitution of India, 1950 — Article 14, 21, 22, 226
High Courts24 Apr 2002Allowed
Smt. Nirmala Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 1 DMC 34 : (2002) 3 RCR(Criminal) 246
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 406, 420, 498A
High Courts24 Apr 2002Allowed
Smt. Shayama Jain Vs Smt. Savitri Devi and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 117 : (2003) 1 CivCC 91 : (2002) 4 RCR(Civil) 645
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Apr 2002Dismissed
Prithvi Raj Vs Shamsher Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 82 : (2002) 3 RCR(Civil) 58
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Apr 2002
Monica Christy Chikwa Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 868 : (2002) 3 RCR(Criminal) 133
High Courts24 Apr 2002Allowed
Attar Singh Vs Surinder Singh and Another
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 212 : (2002) 3 RCR(Civil) 436
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Apr 2002Dismissed
Satbir Singh and Others Vs Inder Singh and Another
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 511 : (2002) 4 RCR(Civil) 184
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Apr 2002Dismissed
Punjab Water Supply and Sewerage Board Vs Surindera and Company, Amritsar
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 53 : (2002) 3 RCR(Civil) 80
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts24 Apr 2002Dismissed
Smt. Sudarshan Chopra and Others Vs Vijay Kumar Chopra and Others
Punjab And Haryana At Chandigarh · (2003) 117 CompCas 660
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(7), 2, 37, 39Companies Act, 1956 — Section 10E, 10F, 397, 398Constitution of India, 1950 — Article 226
High Courts24 Apr 2002Dismissed
Sh. Gurdial Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 04 P&H CK 0035
Constitution of India, 1950 — Article 226