High Courts22 Apr 2002Dismissed
Hari Singh Vs Dalip Singh and Others
Punjab And Haryana At Chandigarh · (2002) 04 P&H CK 0119
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 46 of 65
High Courts22 Apr 2002Dismissed
Guru Nanak Engineering Works Vs Harjinder Singh
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Criminal) 849
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Apr 2002Dismissed
Sarbjeet Kaur and Others Vs Jangir Singh
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 663 : (2002) 4 RCR(Civil) 181
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Apr 2002Dismissed
Ram Murti Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Rent) 606
Capital of Punjab (Development and Regulation) Act, 1952 — Section 11A, 8A
High Courts22 Apr 2002Allowed
Om Parkash L.R. of Mohant Garib Dass Vs UCO Bank
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 136
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3
High Courts22 Apr 2002
Deputy Commissioner of Customs Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2003) 157 ELT 24
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts22 Apr 2002Dismissed
R.S. Mechanical Engineers and Others Vs Mahesh Raikhy
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 197
Arbitration Act, 1940 — Section 20Limitation Act, 1963 — Article 137
High Courts22 Apr 2002
Pritam Singh and Another Vs Executive Engineer, Punjab State Tubewell Corporation Ltd., Abohar and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 43
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Northern India Canal and Drainage Act, 1873 — Section 30A
High Courts22 Apr 2002Dismissed
Punjab Urban Planning and Development Authority Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 182
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts22 Apr 2002
Miss Purnima Goel Vs National Insurance Company Limited
Punjab And Haryana At Chandigarh · (2003) ACJ 2112 : (2002) 3 RCR(Civil) 230
Motor Vehicles Act, 1939 — Section 95
High Courts12 Apr 2002Allowed
Shri Adarsh Kumar Vs Junior Engineer, Office of the Legal Assistant, Housing Urban Department, Faridkot
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 158 : (2002) 3 RCR(Criminal) 124
Criminal Procedure Code, 1973 (CrPC) — Section 468, 472, 473, 482
High Courts12 Apr 2002Allowed
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 DMC 677 : (2002) 3 RCR(Criminal) 489
Criminal Procedure Code, 1973 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 494
High Courts12 Apr 2002Dismissed
Mahabir Singh, Secretary, The Rajpura Cooperative Credit and Service Society Ltds. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 04 P&H CK 0127
High Courts12 Apr 2002
Laxmi Narain Vs R.N.Prasher
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 345 : (2002) 2 CCC 324 : (2002) 2 RCR(Criminal) 679
High Courts12 Apr 2002
Darshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 492
High Courts12 Apr 2002Allowed
Sandeep Kumar Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 383
Haryana Ceiling on Land Holdings Act, 1972 — Section 8(1)
High Courts12 Apr 2002
Parshant Pathak alias Micky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 329 : (2002) 3 RCR(Criminal) 655
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 148, 149, 366, 368
High Courts12 Apr 2002Allowed
Baljit Singh alias Deepu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 617 : (2002) 3 RCR(Criminal) 652
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts11 Apr 2002Allowed
Amarjit Singh, Conductor No. 53, Punjab Roadways Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 95 FLR 993 : (2002) 3 LLJ 1078
Civil Procedure Code, 1908 (CPC) — Section 11, 9Industrial Disputes Act, 1947 — Section 10(1)
High Courts10 Apr 2002Allowed
Sulakhan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 708 : (2002) 2 RCR(Criminal) 832
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15