High Courts10 Apr 2002Dismissed

Jai Singh and Others Vs Smt. Bhanti

Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 435

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Land Revenue Act, 1887 — Section 158
High Courts10 Apr 2002Dismissed

Madan Lal Vs Smt. Suman

Punjab And Haryana At Chandigarh · AIR 2002 P&H 321 : (2002) 3 CivCC 695 : (2002) 4 RCR(Civil) 185

Hindu Marriage Act, 1955 — Section 24
High Courts08 Apr 2002Allowed

Balraj Singh Vs Sewa Singh

Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 175 : (2002) 2 RCR(Criminal) 820

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 45, 482