High Courts03 Apr 2002Dismissed
Sameer Kaushal L.R. of Sh. Amar Nath Sharma (Died) Vs Capt. Parminder Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 152 : (2002) 3 RCR(Civil) 58
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 49 of 65
High Courts03 Apr 2002Allowed
Smt. Swaran Virk Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 459 : (2002) 3 RCR(Criminal) 269
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379
High Courts02 Apr 2002Allowed
Kartar Kaur Vs Sardul Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 298 : (2002) 3 RCR(Civil) 181
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Apr 2002Allowed
Naresh Kumar Vs Shri Rajinder Paul Sharma
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 590 : (2002) 3 RCR(Civil) 171
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Apr 2002
Dalbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 988 : (2002) CrLJ 3960 : (2002) 3 RCR(Criminal) 330
High Courts02 Apr 2002
S.R.Srivastava and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 691 : (2002) 2 CCC 446 : (2002) 3 RCR(Criminal) 555
High Courts02 Apr 2002Dismissed
News Television India Ltd. Vs World Vision
Punjab And Haryana At Chandigarh · (2002) 04 P&H CK 0053
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 41
High Courts02 Apr 2002Dismissed
Mohan Vs Regional Provident Fund Commissioner and Another
Punjab And Haryana At Chandigarh · (2002) 3 LLJ 779
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 8B, 8B(1)
High Courts02 Apr 2002Dismissed
Sarjiwan Singh Vs Smt. Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 1 DMC 434 : (2002) 3 RCR(Civil) 235
Hindu Marriage Act, 1955 — Section 13
High Courts02 Apr 2002Allowed
Partap Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 153
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 2
High Courts02 Apr 2002Dismissed
Rawail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) CriLJ 3075 : (2002) 2 RCR(Criminal) 706
Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 432, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Apr 2002Dismissed
Union of India (UOI) Vs Bhasin and Company
Punjab And Haryana At Chandigarh · (2002) 82 ECC 52 : (2002) 143 ELT 42
Central Excise Rules, 1944 — Rule 173QCentral Excises and Salt Act, 1944 — Section 11AC, 35H(1)
High Courts01 Apr 2002Dismissed
Income Tax Officer Vs Taran Taran Steel Sales and Others
Punjab And Haryana At Chandigarh · (2002) 175 CTR 152 : (2002) 255 ITR 583
Income Tax Act, 1961 — Section 276, 276, 276C, 277, 277(1)
High Courts01 Apr 2002
Hari Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 723 : (2002) 2 RCR(Criminal) 368
High Courts01 Apr 2002
Mohan Khad Store, Amritsar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 689 : (2002) 2 RCR(Criminal) 365
High Courts01 Apr 2002Allowed
Tarsem Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 584 : (2002) 2 RCR(Civil) 772
High Courts25 Mar 2002
Major General Y.K. Yadav Vs Union of India
Punjab And Haryana At Chandigarh · (2002) 2 PLJ 451 : (2003) 1 RCR(Civil) 799
High Courts22 Mar 2002Dismissed
Atul Mehra and Another Vs Bank of Maharashtra
Punjab And Haryana At Chandigarh · AIR 2003 P&H 11 : (2003) 2 BC 570 : (2002) 3 RCR(Civil) 81
Banking Regulation Act, 1949 — Section 6Contract Act, 1872 — Section 148Evidence Act, 1872 — Section 114
High Courts22 Mar 2002Dismissed
Kumar Builders, Bathinda Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 421
Constitution of India, 1950 — Article 226
High Courts22 Mar 2002Allowed
Nand Kishore Vs Ram Dev and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 618 : (2002) 4 RCR(Civil) 173
Civil Procedure Code, 1908 (CPC) — Section 151