High Courts20 Mar 2002Allowed
Harpreet Singh alias Happy Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 628 : (2002) 2 RCR(Criminal) 716
Penal Code, 1860 (IPC) — Section 34, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 51 of 65
High Courts19 Mar 2002Dismissed
Commissioner of Central Excise Vs Avon Cycles Ltd.
Punjab And Haryana At Chandigarh · (2002) 82 ECC 54
Central Excises and Salt Act, 1944 — Section 35H
High Courts19 Mar 2002
Gurdev Singh Vs Sherjang Singh
Punjab And Haryana At Chandigarh · (2002) 3 LJR 619 : (2002) 3 RCR(Civil) 16
High Courts19 Mar 2002Allowed
Amar Singh Vs The Deputy Collector, Adampur Water Services Division and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 428
Northern India Canal and Drainage Act, 1873 — Section 55(6)
High Courts19 Mar 2002Dismissed
Bhagwan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 23 : (2002) 2 RCR(Civil) 572
Haryana Panchayati Raj Act, 1994 — Section 51(5)
High Courts19 Mar 2002Allowed
Gurnam Singh, Sarpanch Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 567
Criminal Procedure Code, 1973 (CrPC) — Section 428Haryana Panchayati Raj Act, 1994 — Section 175(1)
High Courts18 Mar 2002Allowed
Chhajju Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 2 DMC 28 : (2002) 2 RCR(Criminal) 382
Criminal Procedure Code, 1973 (CrPC) — Section 432, 433APenal Code, 1860 (IPC) — Section 304B
High Courts18 Mar 2002Allowed
Jaipal Singh Sibia Vs Ashwani Kumar Bansal and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 280 : (2002) 3 RCR(Civil) 18
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Mar 2002Allowed
Dhanpat Rai (Ex. Ptr) Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 03 P&H CK 0029
High Courts18 Mar 2002
Commissioner of Income Tax Vs Export House
Punjab And Haryana At Chandigarh · (2002) 175 CTR 137
Income Tax Act, 1961 — Section 143, 263, 35B, 80B
High Courts18 Mar 2002
Commissioner of Income Tax Vs Nikko Auto Ltd.
Punjab And Haryana At Chandigarh · (2002) 175 CTR 154
Income Tax Act, 1961 — Section 143, 256, 40A
High Courts15 Mar 2002Dismissed
Ghoto Vs Gopal Singh and Others
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Civil) 758
Redemption of Mortgages (Punjab) Act, 1913 — Section 12
High Courts15 Mar 2002Dismissed
Tarsem Kumar Vs The Assistant Collector First Grade and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 840
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 13AA, 7
High Courts15 Mar 2002Allowed
Ram Avtar Sharma Vs Haryana State Board for Prevention and Control of Water Pollution
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 448 : (2002) 3 RCR(Criminal) 462
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Water (Prevention and Control of Pollution) Act, 1974 — Section 33, 43, 44
High Courts15 Mar 2002Allowed
P.K. Gupta Vs Varinder Sharma
Punjab And Haryana At Chandigarh · AIR 2002 P&H 342
Evidence Act, 1872 — Section 65
High Courts15 Mar 2002Dismissed
M.G. Dutta Vs Smt. Maya Devi and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 134 : (2002) 2 RCR(Rent) 22
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts15 Mar 2002Dismissed
Roshan Lal and Another Vs Administrator, Market Committee and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 347
Constitution of India, 1950 — Article 14Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 19, 24Punjab Agricultural Produce Markets Act, 1961 — Section 33
High Courts15 Mar 2002
Kanwal Parkash Jain and Others Vs The Estate Officer, Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 39
High Courts15 Mar 2002Allowed
Dilbagh Singh Vs Collector Land Acquisition, Industries Department Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 503 : (2002) 2 RCR(Civil) 764
Land Acquisition Act, 1894 — Section 54Limitation Act, 1963 — Section 5
High Courts15 Mar 2002Allowed
Ram Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 689 : (2002) 2 RCR(Criminal) 840
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137