High Courts22 Mar 2002Allowed
Harmel Singh Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 90
Punjab Panchayati Raj Act, 1994 — Section 208(1), 88Punjab State Election Commission Act, 1994 — Section 108, 89
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2002
1,297 judgments · page 50 of 65
High Courts22 Mar 2002Allowed
Inder Pal Dua and Another Vs Yash Garg and Co.
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 437 : (2002) 1 RCR(Rent) 442
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Companies Act, 1956 — Section 290East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts21 Mar 2002Allowed
Raj Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 591
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 401
High Courts21 Mar 2002Allowed
Lakhwinder Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 382
High Courts21 Mar 2002Dismissed
Davinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) CriLJ 4256 : (2002) 2 RCR(Criminal) 378
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 190, 190(1)Penal Code, 1860 (IPC) — Section 120B, 408, 420
High Courts21 Mar 2002Allowed
Rakesh Kumar alias Sonu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 6 CriminalCC 379 : (2003) 4 RCR(Criminal) 56
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts21 Mar 2002Allowed
Vidya Sagar Vs The Punjab State Ware-Housing Corp.
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 519 : (2002) 2 RCR(Rent) 483
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8
High Courts21 Mar 2002Dismissed
National Productivity Council, New Delhi and Another Vs Raj Kumar Soni and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Rent) 76
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts21 Mar 2002
Pal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 C.C.Cases 261 : (2002) 1 CLR 642 : (2002) 3 RCR(Criminal) 295
High Courts21 Mar 2002
Kanwardeep Singh Vs State of West Bengal
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 503 : (2002) 4 RCR(Criminal) 742
High Courts21 Mar 2002Partly Allowed
Smt. Lalitha Patil and Others Vs Ram Bhawan Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 581
Motor Vehicles Act, 1988 — Section 173
High Courts21 Mar 2002Partly Allowed
Smt. Vimlesh Jain and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 2 ACC 540 : (2005) ACJ 1337 : (2002) 4 RCR(Civil) 177
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts20 Mar 2002Dismissed
Raj Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2002) CriLJ 3337 : (2002) 2 RCR(Criminal) 785
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4, 5(1), 5(2)
High Courts20 Mar 2002Dismissed
Om Parkash Mittal and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 580
Land Acquisition Act, 1894 — Section 4, 6
High Courts20 Mar 2002Allowed
Satyawan and Others Vs Raghbir
Punjab And Haryana At Chandigarh · AIR 2002 P&H 290 : (2002) 2 CivCC 381 : (2002) 2 RCR(Civil) 669
Registration Act, 1908 — Section 49, 8
High Courts20 Mar 2002Allowed
Jagdish Chand Gupta and Another Vs Dr. Rajinder Parshad and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 251 : (2002) 2 ILR (P&H) 480 : (2002) 2 RCR(Civil) 777
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 152, 153, 153(A)
High Courts20 Mar 2002Dismissed
Raj Kumar Singal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2002) 176 CTR 628 : (2002) 255 ITR 561 : (2003) 126 TAXMAN 243
Constitution of India, 1950 — Article 20, 226Finance (Amendment) Act, 2001 — Section 234BIncome Tax Act, 1961 — Section 234B
High Courts20 Mar 2002Dismissed
Commissioner of C. Ex., Delhi-II Vs Bharat Foam Udyog (P) Ltd.
Punjab And Haryana At Chandigarh · (2002) 82 ECC 47 : (2002) 142 ELT 546
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts20 Mar 2002
Baldev Singh (Ex. Constable) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 03 P&H CK 0028
Constitution of India, 1950 — Article 226
High Courts20 Mar 2002Allowed
Hari Niwas and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 42
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 14