High Courts07 Feb 2000Allowed
Udey Ram Vs Ram Kishan
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 364 : (2000) 125 PLR 179
Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Section 2(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 83 of 89
High Courts04 Feb 2000
Sharamjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 64 : (2000) 3 RCR(Criminal) 219
High Courts04 Feb 2000
Om Parkash Vs Guru Nanak Rice Mills
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 355 : (2000) 3 CivCC 355 : (2000) 2 RCR(Civil) 502
High Courts04 Feb 2000Dismissed
Bhagirath Vs The Divisional Canal Officer, Sirsa Water Services Division and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 178 : (2000) 125 PLR 197 : (2000) 2 RCR(Civil) 496
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Haryana Canal and Drainage Act, 1974 — Section 17, 18, 18(2)
High Courts04 Feb 2000Allowed
Joginder Singh and Another Vs Banta Singh and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 144 : (2000) 125 PLR 331 : (2000) 2 RCR(Civil) 498
Haryana Canal and Drainage Act, 1974 — Section 24(3)
High Courts04 Feb 2000Dismissed
Municipal Committee Vs Bhojia Cement Services Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 4 : (2000) 126 PLR 57
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Municipal Act, 1911 — Section 61, 86
High Courts03 Feb 2000Dismissed
Gurtej Singh Vs Darbara Singh and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 344 : (2000) 2 RCR(Civil) 525
Punjab Panchayat Election Rules, 1994 — Rule 33
High Courts03 Feb 2000
State of Punjab and Another Vs Shri T.N. Sharma
Punjab And Haryana At Chandigarh · (2000) 126 PLR 512
High Courts03 Feb 2000
Income Tax Officer Vs Kaysons India
Punjab And Haryana At Chandigarh · (2000) 246 ITR 489 : (2001) 116 TAXMAN 525
Income Tax Act, 1961 — Section 139, 142, 234A, 260A, 271(1)
High Courts03 Feb 2000Dismissed
Jan Kalyan Simiti (Regd.) and Others Vs Housing Board Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 526 : (2003) 2 RCR(Civil) 411
Haryana Housing Board Act, 1971 — Section 2
High Courts03 Feb 2000
Union of India Vs Harchal Singh
Punjab And Haryana At Chandigarh · (2000) 3 ICC 280 : (2000) 2 RCR(Civil) 261
High Courts03 Feb 2000Allowed
Balwinder Singh Vs Raj Rani and Another
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 705 : (2001) 1 DMC 427 : (2000) 3 RCR(Civil) 399
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AHindu Marriage Act, 1955 — Section 13B
High Courts03 Feb 2000Dismissed
Gurman Singh Vs Lal Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 7 : (2000) 2 RCR(Civil) 232
Punjab Panchayat Election Rules, 1994 — Rule 53Punjab State Election Commission Act, 1994 — Section 76, 81
High Courts03 Feb 2000
Neelam Bala and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2000) 126 PLR 176 : (2000) 2 RCR(Civil) 242
Land Acquisition Act, 1894 — Section 23, 4
High Courts03 Feb 2000Allowed
Associated Cement Company Ltd. and Another Vs Commercial Gases
Punjab And Haryana At Chandigarh · (2000) 126 PLR 389(1)
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts03 Feb 2000
INCOME TAX OFFICER Vs KAYSONS INDIA
Punjab And Haryana At Chandigarh · (2000) 163 CTR 75
Income Tax Act, 1961 — Section 139, 142, 234A, 260A, 271
High Courts03 Feb 2000
Faquiriya Vs Noor Deen and Others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 259 : (2000) 125 PLR 732
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts03 Feb 2000Dismissed
Dalip Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 185 : (2000) 2 RCR(Civil) 522
Land Acquisition Act, 1894 — Section 23, 4
High Courts02 Feb 2000Dismissed
Bhagwan Ram and Another Vs Brij Lal and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 49 : (2000) 2 RCR(Civil) 349
Punjab Land Revenue Act, 1887 — Section 111, 123
High Courts02 Feb 2000Dismissed
State of Haryana Vs Satish Chander
Punjab And Haryana At Chandigarh · (2000) 126 PLR 690
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7