High Courts27 Jan 2000
Chander Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 478 : (2000) 2 RCR(Criminal) 111
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 85 of 89
High Courts27 Jan 2000
Amar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 69 : (2000) 4 RCR(Criminal) 261
High Courts27 Jan 2000
Ranjit Kaur Vs Ram Narain
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Civil) 468
High Courts27 Jan 2000Dismissed
Sadhu Ram (Died) Through LRs. Vs Rattan Singh (Died) Through LRs.
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 448
High Courts25 Jan 2000Dismissed
Hari Chand and Others Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 491 : (2000) 2 RCR(Civil) 547
Punjab Security of Land Tenures Act, 1953 — Section 18Punjab Security of Land Tenures Rules, 1956 — Rule 6
High Courts25 Jan 2000
Bim Sain Prabhakar Vs P.O., Industrial Tribunal-cum-labour Court, Hissar and another
Punjab And Haryana At Chandigarh · (2000) 87 FLR 429 : (2000) 2 ILR (P&H) 18 : (2000) 125 PLR 315
Industrial Disputes Act, 1947 — Section 10, 2, 33, 33A, 33C(1)
High Courts25 Jan 2000
State of Punjab Vs Inderpal Kaur
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 512
High Courts25 Jan 2000Dismissed
Smt. Joginder Kaur Vs HUF of Kidar Nath and Sons and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 204 : (2000) 125 PLR 573 : (2000) 2 RCR(Civil) 452 : (2000) 1 RCR(Rent) 377
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)Transfer of Property Act, 1882 — Section 53A
High Courts25 Jan 2000Dismissed
Harjinder Singh Vs Kirpal Singh
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 366 : (2000) 126 PLR 45 : (2000) 2 RCR(Civil) 245
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts24 Jan 2000Allowed
Punjab and Sind Bank Vs Shankar Dass Sud and Company and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 139 : (2000) 3 RCR(Civil) 424
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 90, 115
High Courts24 Jan 2000Dismissed
Kishan Chand alias Krishan Kumar and Others Vs Shri Parmeshari Dass and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 38 : (2000) 125 PLR 416 : (2000) 2 RCR(Rent) 446
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15
High Courts24 Jan 2000
Daya Nand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 28
Constitution of India, 1950 — Article 14, 226, 227Industrial Disputes Act, 1947 — Section 18(3)Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 Jan 2000Dismissed
Union Territory Vs Parmod Kumar and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 203 : (2000) 125 PLR 449 : (2000) 2 RCR(Civil) 651
Capital of Punjab (Development and Regulation) Act, 1952 — Section 22, 3
High Courts21 Jan 2000Dismissed
Shiv Ram Vs Smt. Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 333 : (2000) 125 PLR 799 : (2000) 2 RCR(Civil) 471
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 10
High Courts21 Jan 2000
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 629 : (2000) 2 RCR(Criminal) 254
High Courts21 Jan 2000
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 74 : (2000) 3 RCR(Criminal) 765
High Courts20 Jan 2000
Mohinder Singh and Others Vs Kulwant Singh (died) through L.Rs. and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 421 : (2000) 3 RCR(Civil) 87
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 41 Rule 5, 151, 152, 153
High Courts20 Jan 2000
Inder Pal Khod, A.D.A., Haryana Roadways Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 31
Constitution of India, 1950 — Article 226
High Courts20 Jan 2000Dismissed
Sunita Attary Vs Tarun Attary
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 633 : (2001) 1 DMC 26
Hindu Marriage Act, 1955 — Section 24
High Courts20 Jan 2000Dismissed
Jasmer Singh and Others Vs Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 122
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 409