High Courts31 Jan 2000Dismissed

Duli Chand Vs Om Parkash

Punjab And Haryana At Chandigarh · (2000) 2 CivCC 201 : (2000) 125 PLR 775 : (2000) 2 RCR(Civil) 424 : (2000) 2 RCR(Rent) 1 : (2000) 1 RCR(Rent) 397

Punjab Tenancy Act, 1887 — Section 50