High Courts08 Feb 2000

Om Partap Vs Chuhria Ram

Punjab And Haryana At Chandigarh · (2000) 02 P&H CK 0116

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Land Revenue Act, 1887 — Section 44
High Courts08 Feb 2000

Raj Kumar and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2000) CriLJ 3218 : (2000) 1 ILR (P&H) 337 : (2000) 2 RCR(Criminal) 595

Evidence Act, 1872 — Section 3, 32(1)Punjab High Court Rules and Orders — Rule 2Punjab Police Rules, 1934 — Rule 25.21
High Courts08 Feb 2000

Onkar Vs Sugan Chand

Punjab And Haryana At Chandigarh · (2000) 125 PLR 214

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts08 Feb 2000Dismissed

Jagdish Rai Chandna Vs Swaran Dass

Punjab And Haryana At Chandigarh · (2000) 125 PLR 204 : (2000) 1 RCR(Rent) 373

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 13(3), 15