High Courts21 Feb 2000Allowed

Hukam Chand Vs Kedar Singh

Punjab And Haryana At Chandigarh · (2000) 3 CivCC 213 : (2000) 126 PLR 493 : (2000) 2 RCR(Civil) 642

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3