High Courts28 Feb 2000Allowed

Lal Singh Vs Gurdial Singh

Punjab And Haryana At Chandigarh · (2001) 1 CivCC 105 : (2000) 3 CivCC 620 : (2000) 126 PLR 266 : (2000) 3 RCR(Civil) 115

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Feb 2000

Birbal Vs Shankar Dev

Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 314

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts22 Feb 2000

Santokh Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 117 : (2000) 3 RCR(Criminal) 637

Arms Act, 1959 — Section 2(1), 27, 27(2), 27(3), 7Arms Rules, 1962 — Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 313, 357