High Courts02 Mar 2000
Jiwan Agricultural Implements Workshop Co-operative Industrial Society Limited Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 03 P&H CK 0041
Punjab General Sales Tax Act, 1948 — Section 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 78 of 89
High Courts02 Mar 2000Dismissed
Gurmit Singh and Others Vs Bank of India and Another
Punjab And Haryana At Chandigarh · (2003) 114 CompCas 560 : (2000) 126 PLR 43
Limitation Act, 1963 — Section 5Banking Regulation Act, 1949 — Section 21A
High Courts02 Mar 2000Dismissed
Raj Kumar Sharma Vs Smt. Rattan Devi through her Lrs.
Punjab And Haryana At Chandigarh · (2000) 125 PLR 429 : (2000) 2 RCR(Rent) 34
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15
High Courts02 Mar 2000Dismissed
Piara Singh and Others Vs Bhupinder Kumar and Another
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 219 : (2000) 125 PLR 688 : (2000) 2 RCR(Civil) 709
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 115
High Courts02 Mar 2000Dismissed
Dalip Singh Vs The Executive Officer, M.C.
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 22 : (2000) 126 PLR 15 : (2000) 2 RCR(Civil) 393
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Mar 2000Allowed
H.S. Maunder Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 375
Punjab Civil Services Rules — Rule 4.2
High Courts02 Mar 2000Dismissed
Vinod Kumar Vs Dia Wanti
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 36 : (2000) 126 PLR 546 : (2000) 2 RCR(Civil) 606
High Courts02 Mar 2000Allowed
Central Bank of India Vs Narain Singh
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 444 : (2001) 1 CivCC 458 : (2000) 126 PLR 433 : (2000) 3 RCR(Civil) 168
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts02 Mar 2000
Dalvir Singh Vs Gurdarshan Singh
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 58 : (2001) 2 RCR(Civil) 150
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Mar 2000
Gurmej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 82 : (2000) 4 RCR(Criminal) 113
High Courts01 Mar 2000
Mukhtiara and Others Vs Dharam Singh and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 436
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts01 Mar 2000Allowed
M/s S. Kumar Synfabs Ltd. Vs M/s Bombay Saree Centre
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 200 : (2000) 3 RCR(Civil) 112
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts29 Feb 2000Allowed
Maharshi Dayanand University and another Vs Vishal Parmar and others
Punjab And Haryana At Chandigarh · (2000) 02 P&H CK 0118
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Feb 2000
M/s. Mohinder Pal and Co. Vs M/s. Bharat Bhushan Jai Narain
Punjab And Haryana At Chandigarh · AIR 2000 P&H 195 : (2000) 2 CivCC 315 : (2000) 2 CivCC 315 : (2000) 3 RCR(Civil) 47 : (2001) 3 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 4, Order 38 Rule 5, Order 38 Rule 5(1) , Order 38 Rule 5(2), Order 38 Rule 5(4)
High Courts29 Feb 2000
Chanan Singh Vs Sarwan Singh
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 168
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts29 Feb 2000
Tek Singh Vs Punjab Government and others
Punjab And Haryana At Chandigarh · (2001) 1 ICC 551 : (2001) 1 LJR 610 : (2002) 2 LLR 128 : (2001) 1 PLJ 23 : (2000) 4 RCR(Civil) 537
High Courts29 Feb 2000
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 588 : (2000) 4 RCR(Criminal) 288
High Courts29 Feb 2000Dismissed
Asha Rani Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 530 : (2000) 126 PLR 314 : (2000) 2 RCR(Civil) 530 : (2000) 2 RCR(Civil) 601
Specific Relief Act, 1963 — Section 28
High Courts29 Feb 2000
State Bank of India Vs Bishna and Another
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 655 : (2000) 2 ILR (P&H) 73 : (2000) 125 PLR 663 : (2000) 3 RCR(Civil) 276
Civil Procedure Code, 1908 (CPC) — Section 115Court fees Act, 1870 — Article 1
High Courts29 Feb 2000Dismissed
Kuldip Singh Vs Chandigarh Housing Board
Punjab And Haryana At Chandigarh · (2000) 126 PLR 127 : (2000) 2 RCR(Civil) 408
Constitution of India, 1950 — Article 14