High Courts07 Mar 2000Dismissed

Vinod Kumar Sehgal Vs Pushpa Devi

Punjab And Haryana At Chandigarh · (2000) 126 PLR 240 : (2000) 1 RCR(Rent) 366

Civil Procedure Code, 1908 (CPC) — Section 100Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)
High Courts06 Mar 2000

Bachan Singh Vs Swaran Singh

Punjab And Haryana At Chandigarh · AIR 2001 P&H 112 : (2000) 3 CivCC 2 : (2001) 1 ILR (P&H) 340 : (2000) 126 PLR 416 : (2000) 3 RCR(Civil) 70

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Mar 2000Dismissed

Gian Singh Vs Harbans Singh

Punjab And Haryana At Chandigarh · (2000) 126 PLR 405 : (2000) 3 RCR(Civil) 20

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Mar 2000Dismissed

Sawinderjit Singh Vs Kuldip Kaur

Punjab And Haryana At Chandigarh · AIR 2000 P&H 221 : (2000) 3 CivCC 142 : (2001) 1 DMC 39 : (2000) 125 PLR 736 : (2000) 2 RCR(Civil) 702

Hindu Marriage Act, 1955 — Section 24