High Courts23 Mar 2000Dismissed
Hazara Singh Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 222 : (2000) 126 PLR 10 : (2000) 3 RCR(Civil) 90
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 75 of 89
High Courts23 Mar 2000Dismissed
Kewal Singh and Others Vs Kanti Pal and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 65 : (2000) 126 PLR 187 : (2000) 2 RCR(Civil) 747
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Mar 2000Dismissed
Krishan Singh Rana Vs Haryana State Industrial Development Corporation Ltd.
Punjab And Haryana At Chandigarh · AIR 2000 P&H 226 : (2000) 125 PLR 649
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1State Financial Corporations Act, 1951 — Section 29
High Courts23 Mar 2000Dismissed
Raj Jain Hosiery Factory and Another Vs Nand Lal (Died) through LRs.
Punjab And Haryana At Chandigarh · (2000) 126 PLR 768 : (2000) 3 RCR(Civil) 367
High Courts20 Mar 2000
Kuber Cooperative House Building Society Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 03 P&H CK 0111
Constitution of India, 1950 — Article 226
High Courts20 Mar 2000
Sunil Kumar Jain Vs Ram Piari and Another
Punjab And Haryana At Chandigarh · (2000) 125 PLR 694
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115 , 151
High Courts17 Mar 2000
Suman Lata Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2001) 1 ACC 85 : (2001) ACJ 453 : (2000) 125 PLR 760 : (2000) 3 RCR(Civil) 600
Motor Vehicles Act, 1988 — Section 166
High Courts17 Mar 2000Allowed
Rattan Lal Vs Smt. Kaushalya Devi (died) and Another
Punjab And Haryana At Chandigarh · AIR 2000 P&H 240 : (2000) 125 PLR 721 : (2000) 1 RCR(Rent) 505
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts17 Mar 2000
Achhar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 777
High Courts17 Mar 2000
State of Punjab and others Vs Varinder Kumar
Punjab And Haryana At Chandigarh · (2000) 126 PLR 13
High Courts17 Mar 2000
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 773
High Courts17 Mar 2000
Ajaib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 4362 : (2000) 2 RCR(Criminal) 737
Penal Code, 1860 (IPC) — Section 304A
High Courts17 Mar 2000
Salwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 70
High Courts17 Mar 2000
Chuhar Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 513 : (2000) 2 RCR(Criminal) 726
High Courts17 Mar 2000Dismissed
Ravinder Kaur and Others Vs Haryana State and Another
Punjab And Haryana At Chandigarh · (2001) 1 ACC 647 : (2001) ACJ 635 : (2000) 126 PLR 352 : (2000) 2 RCR(Civil) 746
Motor Vehicles Act, 1988 — Section 166
High Courts16 Mar 2000Dismissed
Multan Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 126 PLR 763 : (2000) 3 RCR(Civil) 375
Land Acquisition Act, 1894 — Section 23
High Courts16 Mar 2000
Smt. Sudesh and Another Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (2001) 2 ACC 442 : (2001) 1 ACC 73 : (2001) ACJ 581 : (2000) 125 PLR 841 : (2000) 3 RCR(Civil) 639
Motor Vehicles Act, 1988 — Section 166
High Courts16 Mar 2000
Lachhman Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 526 : (2000) 2 RCR(Criminal) 727
High Courts16 Mar 2000
Jaswant Singh @ Jassa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 774
High Courts16 Mar 2000Allowed
Nand Rani, Principal, Govt. Sr. Sec. School Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 617
Constitution of India, 1950 — Article 226