High Courts28 Mar 2000Dismissed
Ygonder Nath Vs Smt. Prem Lata and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 657 : (2000) 2 RCR(Civil) 754
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 74 of 89
High Courts27 Mar 2000Allowed
Shri Hari Chand Vs Balwant Kaur and Another
Punjab And Haryana At Chandigarh · (2000) 125 PLR 715 : (2000) 1 RCR(Rent) 491
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 12, 15
High Courts27 Mar 2000
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) CriLJ 2538 : (2000) 2 RCR(Criminal) 826
Penal Code, 1860 (IPC) — Section 304
High Courts27 Mar 2000
Raj Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 729
High Courts27 Mar 2000Dismissed
National Insurance Co. Ltd. and Another Vs Smt. Balbir Kaur and Others
Punjab And Haryana At Chandigarh · (2001) ACJ 555 : AIR 2000 P&H 210 : (2000) 2 ILR (P&H) 278 : (2000) 125 PLR 750 : (2000) 2 RCR(Civil) 631
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts27 Mar 2000Dismissed
Jagga Singh Vs Surjeet Singh and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 413 : (2000) 3 RCR(Civil) 52
Punjab Land Revenue Act, 1887 — Section 158
High Courts27 Mar 2000Dismissed
Sikka Promoters Private Limited Vs The Adviser to the Administrator, Union Territory and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 631 : (2000) 3 RCR(Civil) 372
High Courts24 Mar 2000Dismissed
Punjab State Electricity Board and Others Vs Kuldeep Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 752 : (2000) 3 RCR(Civil) 362
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts24 Mar 2000
Ram Chander Vs State through Govt.Food Inspector, Bhiwani
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 740 : (2000) 2 RCR(Criminal) 730
High Courts24 Mar 2000
Banta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 766
High Courts24 Mar 2000
Rachhpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 716 : (2000) 3 RCR(Criminal) 405
High Courts24 Mar 2000Dismissed
Gian Chand Vs Smt. Sudha and Another
Punjab And Haryana At Chandigarh · AIR 2000 P&H 208 : (2001) 1 DMC 248 : (2000) 126 PLR 403 : (2000) 3 RCR(Civil) 5
Guardians and Wards Act, 1890 — Section 25, 29
High Courts24 Mar 2000
Satpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 599 : (2001) 1 Crimes 61 : (2000) 2 RCR(Criminal) 720
High Courts24 Mar 2000
Rishi Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 670
High Courts24 Mar 2000Allowed
Muni Lal and Others Vs Lekh Raj and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 477 : (2000) 1 RCR(Rent) 608
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts24 Mar 2000Dismissed
The Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Mohinder Singh Cheema
Punjab And Haryana At Chandigarh · (2000) 126 PLR 16
Constitution of India, 1950 — Article 12
High Courts24 Mar 2000Dismissed
Ram Pal Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2000) 125 PLR 629 : (2000) 1 RCR(Rent) 606
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 15(5)
High Courts24 Mar 2000
Sunil Kumar Jain Vs Ram Piari and Another
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 715 : (2000) 3 RCR(Civil) 83
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Mar 2000Dismissed
Mam Chand and Another Vs Sahib Devi and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 717 : (2000) 125 PLR 660 : (2000) 2 RCR(Civil) 707
Registration Act, 1908 — Section 17(2)
High Courts23 Mar 2000
Hukam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 145