High Courts07 Apr 2000
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 735
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 72 of 89
High Courts07 Apr 2000
Karamvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 753 : (2000) 3 RCR(Criminal) 150
High Courts07 Apr 2000
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 588 : (2000) 3 RCR(Criminal) 190
High Courts07 Apr 2000
Manjit Kaur and others Vs Punjab State and others
Punjab And Haryana At Chandigarh · (2000) 3 LJR 16 : (2000) 3 RCR(Civil) 484
High Courts07 Apr 2000
Jagga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 425 : (2000) 3 RCR(Criminal) 31
High Courts06 Apr 2000Allowed
Smt. Asharfi Devi Vs Shankar (died) by L.Rs.
Punjab And Haryana At Chandigarh · AIR 2000 P&H 253 : (2000) 126 PLR 36 : (2000) 1 RCR(Rent) 548
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts06 Apr 2000
Rewati Raman Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 722
High Courts06 Apr 2000
Kuldip Singh and Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 579 : (2000) 3 RCR(Criminal) 153
High Courts06 Apr 2000
Aroor Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 250 : (2000) 3 RCR(Criminal) 433
High Courts06 Apr 2000
Satpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 518 : (2000) 3 RCR(Criminal) 593
High Courts06 Apr 2000Dismissed
Maya Rani Vs Jai Gopal
Punjab And Haryana At Chandigarh · AIR 2000 P&H 238 : (2000) 3 RCR(Civil) 266
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts05 Apr 2000Allowed
Shamshudin Vs Haryana State and others
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 429
Land Acquisition Act, 1894 — Section 4
High Courts05 Apr 2000
Roop Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 820 : (2000) 2 RCR(Criminal) 673
High Courts05 Apr 2000
Sadhu Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 587 : (2000) 3 RCR(Criminal) 35
High Courts05 Apr 2000
Kartar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 775 : (2000) 3 RCR(Criminal) 58
High Courts05 Apr 2000
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 731
High Courts05 Apr 2000
Massa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 666
High Courts04 Apr 2000
Rajinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 29
Criminal Procedure Code, 1973 (CrPC) — Section 279
High Courts04 Apr 2000
Boota Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 447 : (2000) 3 RCR(Criminal) 459
High Courts04 Apr 2000
Achla Rani Vs Ashok Kumar Dhir
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 71 : (2000) 3 RCR(Criminal) 99
Criminal Procedure Code, 1973 (CrPC) — Section 125