High Courts11 Jan 2000
Hardev Singh, Head Const. Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 324 : (2000) CrLJ 2585 : (2000) 1 RCR(Criminal) 654 : (2000) 1 SCT 1018
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 89 of 89
High Courts11 Jan 2000Allowed
Vijay Kumar Goyal and Others Vs Kailash Nath
Punjab And Haryana At Chandigarh · (2000) 125 PLR 137
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts11 Jan 2000
Shila Devi Vs Ram Niwas
Punjab And Haryana At Chandigarh · (2000) 01 P&H CK 0022
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(1), 2, 6APunjab Relief of Indebtedness Act, 1934 — Section 31
High Courts11 Jan 2000Dismissed
Surjit Singh Vs Hazara Singh and Another
Punjab And Haryana At Chandigarh · (2000) 125 PLR 149 : (2000) 1 RCR(Rent) 542
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts11 Jan 2000Allowed
Beero @ Beermati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 DMC 230 : (2000) 2 RCR(Criminal) 120
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 2000Dismissed
M.S. Harchand Vs Prem Nath Dhawan
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 5 : (2000) 2 RCR(Criminal) 145
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Jan 2000
Ram Avtar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 31 : (2000) 2 RCR(Criminal) 174
High Courts10 Jan 2000
Shakuntla Vs Brahma Nand
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 640
High Courts10 Jan 2000
Gurbax Kaur Vs Special Land Acquisition Collector, Amritsar
Punjab And Haryana At Chandigarh · (2000) 01 P&H CK 0063
High Courts10 Jan 2000
Darshan Singh Vs Mehnga Singh
Punjab And Haryana At Chandigarh · (2001) 3 CCC 335 : (2001) 3 CivCC 335 : (2002) 1 LJR 608 : (2000) 4 RCR(Civil) 660
High Courts10 Jan 2000
Amrik Singh Vs Narcotic Central Bureau
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 620 : (2000) 2 RCR(Criminal) 328
High Courts10 Jan 2000
Satwinder Singh @ Sanjay Kalsi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 597 : (2000) 2 RCR(Criminal) 256
High Courts10 Jan 2000Allowed
Anil Mehra Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2000) 2 DMC 235 : (2000) 2 RCR(Criminal) 307
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts10 Jan 2000
Chander Kanta Joshi and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 2 DMC 384 : (2000) 2 RCR(Criminal) 624
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 498A
High Courts10 Jan 2000
Smt. Raj Keshap Vs Maya Ram
Punjab And Haryana At Chandigarh · (2000) 01 P&H CK 0014
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts09 Jan 2000
Delta Insecticides Limited Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 614
Insecticides Act, 1968 — Section 24, 30
High Courts08 Jan 2000
Brij Mohan Vs Laxmi Narain Alias Lichhu
Punjab And Haryana At Chandigarh · (2000) 01 P&H CK 0103
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 10, 16, 18
High Courts03 Jan 2000
Buta Singh Vs Additional Secretary, Cooperation, Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 01 P&H CK 0094