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Punjab And Haryana At Chandigarh judgments, 2000

1,778 judgments · page 88 of 89

High Courts13 Jan 2000Allowed

Daljit Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2000) 2 DMC 265 : (2000) 2 RCR(Criminal) 393

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 304B, 498A, 506
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High Courts12 Jan 2000

Shish Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (2000) CriLJ 1842 : (2000) 1 RCR(Criminal) 823

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
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High Courts11 Jan 2000Dismissed

Kartar Chand Vs Shanti Devi

Punjab And Haryana At Chandigarh · (2000) 125 PLR 804 : (2000) 2 RCR(Civil) 417 : (2000) 1 RCR(Rent) 388

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
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High Courts11 Jan 2000Dismissed

Ram Nath Vs Shri Kanth

Punjab And Haryana At Chandigarh · (2000) 124 PLR 679

East Punjab Urban Rent Restriction Act, 1949 — Section 13
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High Courts11 Jan 2000Allowed

Santosh Bhardwaj Vs U.T. Administration

Punjab And Haryana At Chandigarh · (2000) 2 DMC 251 : (2000) 2 RCR(Criminal) 247

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 149, 406, 494, 495
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High Courts11 Jan 2000Allowed

Dr. J.S. Sodhi and Others Vs Mela Ram

Punjab And Haryana At Chandigarh · AIR 2000 P&H 127 : (2000) 2 ILR (P&H) 104 : (2000) 124 PLR 684 : (2000) 1 RCR(Rent) 142

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
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