High Courts26 Apr 2000Allowed

Raj Pal Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2000) 2 DMC 572 : (2000) 3 RCR(Criminal) 135

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A