High Courts15 Feb 2000
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 68 : (2000) 3 RCR(Criminal) 757
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 81 of 89
High Courts15 Feb 2000
Montu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 70 : (2000) 3 RCR(Criminal) 771
High Courts15 Feb 2000Dismissed
Ram Sarup Vs Piare Lal
Punjab And Haryana At Chandigarh · (2000) 125 PLR 418 : (2000) 2 RCR(Rent) 95
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts15 Feb 2000
Shri Sachda Anand Rosin Factory Vs Mukerian Papers Limited
Punjab And Haryana At Chandigarh · (2000) 125 PLR 759 : (2000) 2 RCR(Civil) 478
Companies Act, 1956 — Section 433
High Courts14 Feb 2000
Rajesh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) CriLJ 2883 : (2000) 4 RCR(Criminal) 442
Penal Code, 1860 (IPC) — Section 201, 300
High Courts11 Feb 2000Dismissed
Krishan Chand Vs Daropti
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 449 : (2001) 4 RCR(Civil) 691
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), Order 2 Rule 3
High Courts11 Feb 2000
Sadhu Ram Vs Anto Devi and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 545 : (2000) 125 PLR 427
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts11 Feb 2000
Gurdial Singh Vs Hari Singh and another
Punjab And Haryana At Chandigarh · (2000) 3 LJR 731 : (2000) 2 PLJ 498 : (2000) 4 RCR(Civil) 36
High Courts11 Feb 2000
Siri Krishan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 47 : (2000) 2 RCR(Criminal) 13
High Courts10 Feb 2000
C.D. Dhyani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 02 P&H CK 0122
Constitution of India, 1950 — Article 14, 16
High Courts10 Feb 2000
Harpal Singh Vs M/s. Hari Chand Om Parkash
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 156 : (2001) 2 RCR(Civil) 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 21 Rule 66, Order 21 Rule 72, Order 21 Rule 72(1), Order 21 Rule 72(2)
High Courts10 Feb 2000
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 126 PLR 159
Land Acquisition Act, 1894 — Section 23
High Courts10 Feb 2000
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 584
High Courts10 Feb 2000Dismissed
Punjab State Vs Dharam Pal Seth and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 198 : (2000) 126 PLR 30 : (2000) 2 RCR(Civil) 370 : (2000) 2 RCR(Criminal) 299
Punjab Regulation of Colonies Act, 1975 — Section 11, 3, 4, 8
High Courts10 Feb 2000
Dr. Preet Kanwal Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 156 : (2000) 126 PLR 166 : (2000) 2 RCR(Civil) 270
Constitution of India, 1950 — Article 226
High Courts10 Feb 2000
Swaran Singh Vs Punjab State Electricity Board, Patiala and another
Punjab And Haryana At Chandigarh · (2000) 87 FLR 455 : (2000) 1 ILR (P&H) 321
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts10 Feb 2000Dismissed
Radhey Sham Vs Smt. Santosh Rani and Another
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 459 : (2000) 125 PLR 425
Civil Procedure Code, 1908 (CPC) — Section 115, 34
High Courts09 Feb 2000Allowed
Jatinder Kumar Bhag and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 147 : (2000) 2 ILR (P&H) 112
Punjab Municipal Act, 1911 — Section 229, 78
High Courts09 Feb 2000
Gurdial Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 343
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(1)
High Courts09 Feb 2000Allowed
R.K. Mittal Woollen Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 248
Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(8), 28A(9)