High Courts06 Sept 2000
Sher Singh Vs The Financial Commissioner, Revenue, Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0046
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 37 of 89
High Courts05 Sept 2000
Smt. Varsha Rani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0198
Constitution of India, 1950 — Article 226
High Courts05 Sept 2000Dismissed
Harjinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2001) CriLJ 1615 : (2000) 4 RCR(Criminal) 196
Criminal Procedure Code, 1973 (CrPC) — Section 164Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61Penal Code, 1860 (IPC) — Section 384
High Courts05 Sept 2000
Gurdarshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 309 : (2001) 2 Crimes 160 : (2000) 4 RCR(Criminal) 665
High Courts05 Sept 2000
State of Haryana Vs Hamir Singh
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 12
Penal Code, 1860 (IPC) — Section 304(1), 323, 403(1)
High Courts05 Sept 2000
Kirpal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0059
Constitution of India, 1950 — Article 226
High Courts05 Sept 2000
Palwinder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0044
Constitution of India, 1950 — Article 226, 227
High Courts05 Sept 2000
Commissioner of Income Tax Vs Nav Bharat Traders
Punjab And Haryana At Chandigarh · (2001) 248 ITR 255
Income Tax Act, 1961 — Section 271(1)
High Courts04 Sept 2000
Gram Panchayat, Dadhera Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2001) 1 ICC 502 : (2001) 1 LJR 441 : (2001) 1 PLJ 43 : (2001) 2 PLR 219 : (2000) 4 RCR(Civil) 698
High Courts04 Sept 2000
Mohinder Singh Vs Baljit Singh
Punjab And Haryana At Chandigarh · (2001) 1 LJR 232 : (2000) 4 RCR(Civil) 464
High Courts04 Sept 2000
Haryana State Co-operative Supply and Marketing Federation Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 451
Haryana Co-operative Societies Act, 1984 — Section 102, 103
High Courts04 Sept 2000Dismissed
Chandigarh Administration and Others Vs The Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 91
High Courts04 Sept 2000Dismissed
District Red Cross Society Hisar Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 339
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25
High Courts01 Sept 2000
Gram Panchayat, Village Ismailpur Vs Pawan Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 256
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Sept 2000
Mahender Kumar Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2001) 165 CTR 37
Income Tax Act, 1961 — Section 277, 278Penal Code, 1860 (IPC) — Section 120B, 193, 276C, 477A
High Courts01 Sept 2000
Shama Sachdeva Vs Advisor To The Administrator and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 425
High Courts01 Sept 2000
Mahabir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0068
Constitution of India, 1950 — Article 226
High Courts01 Sept 2000
Joginder Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0062
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts01 Sept 2000
Ex-CFN Jai Vir Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0051
Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 14Pension Regulations for Army, 1961 — Regulation 173
High Courts01 Sept 2000Dismissed
State of Punjab Vs Devinder Pal
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0035
Constitution of India, 1950 — Article 14, 16