High Courts29 Aug 2000
Mangtu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0202
Constitution of India, 1950 — Article 14, 311(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 39 of 89
High Courts29 Aug 2000Dismissed
Gurcharan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 4480
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts29 Aug 2000
Jaswinder Kaur Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 39 : (2001) 2 DMC 357 : (2000) 4 RCR(Civil) 604
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
High Courts29 Aug 2000
Punjab National Bank Vs Shishu
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 79 : (2003) 46 SCL 92
Banking Regulation Act, 1949 — Section 21AHaryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 8
High Courts29 Aug 2000
Paramjit Singh @ Pammi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 354
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Aug 2000
M/s. Goyal Trading Co. Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) CriLJ 4830 : (2000) 4 RCR(Criminal) 787
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Aug 2000
Punjab National Bank Vs Shishu Punjab National Bank Vs Mian Singh
Punjab And Haryana At Chandigarh · (2003) 114 CompCas 501
Banking Laws (Amendment) Act, 1984 — Section 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 6Haryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 8
High Courts29 Aug 2000
Vikas Nakra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 211
High Courts29 Aug 2000
Gurcharan Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 4480 : (2000) 4 RCR(Criminal) 187
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts29 Aug 2000
Food Corporation of India Vs Geeta Devi
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 497
High Courts29 Aug 2000
Harjit Singh alias Jittu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 635 : (2000) 4 RCR(Criminal) 735
High Courts29 Aug 2000
State of Punjab Vs Harjit Singh
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 673 : (2000) 4 RCR(Criminal) 845
High Courts29 Aug 2000
State of Haryana Vs Sanjay
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 329
High Courts29 Aug 2000
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) CriLJ 4479 : (2000) 4 RCR(Criminal) 180
Penal Code, 1860 (IPC) — Section 379
High Courts29 Aug 2000Allowed
Hindustan Lever Ltd. Vs Intron Ltd. and Another
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 447 : (2000) 126 PLR 722
High Courts29 Aug 2000
Oriental Insurance Co. Ltd. Vs Gary Michael Powell and Others
Punjab And Haryana At Chandigarh · (2001) ACJ 1793 : (2000) 4 RCR(Civil) 363
Motor Vehicles Act, 1988 — Section 149
High Courts29 Aug 2000Dismissed
Jagar Singh and Others Vs Baldev Kaur
Punjab And Haryana At Chandigarh · (2000) 126 PLR 831 : (2000) 4 RCR(Civil) 462
Civil Procedure Code Amendment Act, 1968 — Section 35B
High Courts29 Aug 2000Dismissed
Nanda Vs Ram Dhan
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 330 : (2000) 4 RCR(Civil) 362
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts29 Aug 2000
Ram Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 32 : (2001) 3 RCR(Civil) 48
Stamp Act, 1899 — Section 36
High Courts28 Aug 2000
Man Singh Vs The Ambala Central Co-operative Bank Ltd.
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0236
Constitution of India, 1950 — Article 226