High Courts28 Aug 2000
Tarlok Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 452
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 40 of 89
High Courts28 Aug 2000
Shant Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 274 : (2000) 4 RCR(Criminal) 102
High Courts28 Aug 2000
Mohinder Singh Vs Bhajan Kaur
Punjab And Haryana At Chandigarh · (2001) 1 Marr.LJ 316
High Courts28 Aug 2000
Shankar Lal Vs Om Parkash
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 135 : (2001) 1 RCR(Civil) 1
Punjab State Election Commission Act, 1994 — Section 35, 67, 67(3), 79, 89
High Courts28 Aug 2000
Sutlej Industries Limited Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0053
Central Sales Tax Act, 1956 — Section 3
High Courts28 Aug 2000Dismissed
Mander Singh Vs Mangal Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 835 : (2000) 4 RCR(Civil) 494
High Courts28 Aug 2000
State of Haryana Vs Pardeep Kumar and another
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0035
Industrial Disputes Act, 1947 — Section 10
High Courts28 Aug 2000
Executive Engineer, PWD Public Health Division, Fetehabad Vs Ram Karan
Punjab And Haryana At Chandigarh · (2001) 1 LLJ 705
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts28 Aug 2000
Chanshyam Sorot Vs A.K. Babbar
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 525
Contempt of Courts Act, 1971 — Section 10, 11, 12
High Courts26 Aug 2000
Manju Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0219
Constitution of India, 1950 — Article 226, 227
High Courts26 Aug 2000
Bhag Singh Vs Financial Commissioner (Revenue), Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 9
Constitution of India, 1950 — Article 226
High Courts26 Aug 2000
Ms. Gaganjyot Mann Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0207
Constitution of India, 1950 — Article 12, 226
High Courts26 Aug 2000Allowed
Perfect Pen Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 122 STC 533
Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(3)
High Courts26 Aug 2000Allowed
Jai Durga Marble Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 34
Haryana General Sales Tax Act, 1973 — Section 39Limitation Act, 1963 — Section 5
High Courts26 Aug 2000Dismissed
Sarju Kumar Vs Chandigarh Adminsitration
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0032
High Courts26 Aug 2000Allowed
Ashok Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2003) 128 TAXMAN 581
Income Tax Act, 1961 — Section 206, 206C, 44AC
High Courts26 Aug 2000
Ashok Kumar and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2001) 252 ITR 200
Income Tax Act, 1961 — Section 2, 206, 206C, 206C(1), 44AC
High Courts26 Aug 2000
Sarju Kumar Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 272 : (2001) 1 ICC 484 : (2001) 1 LJR 572 : (2001) 1 PLJ 78 : (2001) 1 PLR 703 : (2000) 4 RCR(Civil) 633
High Courts25 Aug 2000
Chaman Lal Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (2001) 1 LJR 404 : (2002) 1 LLR 83 : (2001) 1 PLJ 51 : (2001) 1 PLR 420 : (2000) 4 RCR(Civil) 632
High Courts25 Aug 2000Allowed
Kissan Brothers Faridkot Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2001) CriLJ 234 : (2000) 4 RCR(Criminal) 210
Insecticides Act, 1968 — Section 15, 17, 18, 29, 3Insecticides Rules, 1971 — Rule 27(5)