High Courts25 Aug 2000Allowed
Jagmati and Others Vs Harkesh Chand
Punjab And Haryana At Chandigarh · (2001) 1 DMC 511 : (2000) 4 RCR(Criminal) 581
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 41 of 89
High Courts25 Aug 2000
Shveta Rangray and others Vs Thapar Institute of Engineering and Technology and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 13 : (2001) 1 RCR(Civil) 199
Industrial Disputes Act, 1947 — Section 36(4)Mines Act, 1952 — Section 3Ordinance of Punjab University, Patiala — Ordinance 18
High Courts25 Aug 2000Dismissed
Chaman Lal and others Vs Financial Commissioner and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0174
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 10(4)
High Courts25 Aug 2000
Ghanshyam Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 167 : (2000) 4 RCR(Criminal) 516
High Courts25 Aug 2000
Dhani Ram Chaudhary Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 684
High Courts25 Aug 2000
Northern Minerals Ltd. and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2000) CriLJ 4278 : (2000) 4 RCR(Criminal) 189
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Aug 2000
Jai Durga Industries Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2001) 1 ICC 501 : (2001) 1 LJR 621 : (2001) 1 PLJ 68 : (2000) 4 RCR(Civil) 697
High Courts25 Aug 2000
Sardara Singh Vs B.D.P.O.and another
Punjab And Haryana At Chandigarh · (2001) 1 LJR 488 : (2000) 4 RCR(Civil) 532
High Courts25 Aug 2000
Gram Panchayat, Bhora Kalan Vs Kesar Devi
Punjab And Haryana At Chandigarh · (2001) 2 LJR 389 : (2001) 1 PLJ 30 : (2000) 4 RCR(Civil) 437
High Courts25 Aug 2000
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 585 : (2000) 4 RCR(Criminal) 351
High Courts25 Aug 2000Dismissed
Surinder Singh Vs Financial Commissioner, Revenue, Punjab Civil Secretariat, Chandigarh and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 629
Constitution of India, 1950 — Article 226
High Courts25 Aug 2000
Assistant Estate Officer, Chandigarh Admn. Vs Smt. Anita Arora
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0038
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Constitution of India, 1950 — Article 226
High Courts25 Aug 2000
Ved Prakash Vs Executive Engineer
Punjab And Haryana At Chandigarh · (2001) 90 FLR 338 : (2001) 1 LLJ 1224
Constitution of India, 1950 — Article 226
High Courts25 Aug 2000
Haryana Vidyut Parasaran Nigam Ltd., Narwana Vs Om Parkash
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 54
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 41
High Courts25 Aug 2000Allowed
Gurmit Kaur Vs Govt. of India
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 268 : (2000) 4 RCR(Civil) 593
Constitution of India, 1950 — Article 226
High Courts25 Aug 2000
Sunil Aggarwal Vs Rajwanti
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 627 : (2000) 4 RCR(Criminal) 524
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Aug 2000
Assistant Estate Officer, Chandigarh Admn. Vs Anita Arora
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 212 : (2001) 1 PLJ 145 : (2001) 1 PLR 322 : (2001) 1 RCR(Civil) 8
High Courts24 Aug 2000Dismissed
P.C.S.D. (Phool Chand Sanathan Dharm) High School Vs Satbir Singh and another
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 669
Industrial Disputes Act, 1947 — Section 10, 11
High Courts24 Aug 2000
Aman Midha and others Vs Guru Jambheshwar University
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0229
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 14, 16, 226
High Courts24 Aug 2000
Mulakh Raj Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 61 : (2001) 1 ILR (P&H) 270 : (2001) 1 RCR(Civil) 581
Constitution of India, 1950 — Article 14Stamp Act, 1899 — Section 47