High Courts21 Aug 2000
Nauhar Chand Vs Neelam Rani
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 173 : (2000) 4 RCR(Criminal) 468
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 43 of 89
High Courts21 Aug 2000
Lakhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 2002 P&H 2 : (2000) CriLJ 4751 : (2001) 1 ILR (P&H) 44 : (2000) 4 RCR(Criminal) 104
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 239, 240, 482Penal Code, 1860 (IPC) — Section 120B, 405, 406, 498A
High Courts21 Aug 2000
Nice Spinners Pvt. Ltd. and others Vs State of Haryana and others. (and other Cases)
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0123
Haryana General Sales Tax Act, 1973 — Section 13B, 64, 64(1), 64(2)
High Courts21 Aug 2000
Sarabjeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 171 : (2001) 1 RCR(Criminal) 696
High Courts21 Aug 2000Allowed
Dr. Shashi Kant Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 31 : (2000) 4 RCR(Civil) 502 : (2000) 4 RCR(Civil) 799 : (2000) 2 RCR(Rent) 466
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7
High Courts21 Aug 2000
Gurmit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 CCC 70 : (2004) 1 CCJ 152 : (2004) 3 CCR 448 : (2000) 2 PLJ 475 : (2001) 1 PLR 384 : (2000) 4 RCR(Civil) 277
High Courts21 Aug 2000
Urmila Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0031
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 Aug 2000
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0204
Constitution of India, 1950 — Article 14, 226, 227Punjab Civil Services Rules — Rule 6.24(2)
High Courts18 Aug 2000Dismissed
Ajay Bhalla and Others Vs Monisha Bhalla (Mrs.)
Punjab And Haryana At Chandigarh · (2001) 2 DMC 574
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts18 Aug 2000Allowed
Satnam Singh Vs Harjinder Kaur
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 121 : (2001) 1 DMC 518 : (2000) 4 RCR(Civil) 406
Hindu Marriage Act, 1955 — Section 13(1)
High Courts18 Aug 2000
Rugha Ram Vs Financial Commissioner, Revenue, Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 707
Constitution of India, 1950 — Article 226Punjab Security of Land Tenures Act, 1953 — Section 9(1)
High Courts18 Aug 2000
Subhash Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 587
High Courts18 Aug 2000Dismissed
Jamna Bai Vs Mehnga Ram
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 600
Hindu Marriage Act, 1955 — Section 9
High Courts18 Aug 2000
Sat Pal Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0028
High Courts18 Aug 2000
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0024
Constitution of India, 1950 — Article 14, 226Punjab Civil Services Rules — Rule 6.24(2)
High Courts18 Aug 2000Dismissed
Rajwant Kaur etc. Vs General Public
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 542 : (2000) 4 RCR(Civil) 678
Succession Act, 1925 — Section 2(h)
High Courts18 Aug 2000
Gram Panchayat, Nawan Killa Vs Additional Director, Consolidation
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 254
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts17 Aug 2000Dismissed
Harbans Singh Vs Atma Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 48
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts17 Aug 2000
Oriental Insurance Company Limited Vs Raj Kaur and Others
Punjab And Haryana At Chandigarh · (2001) 1 ACC 531
Constitution of India, 1950 — Article 227
High Courts17 Aug 2000Allowed
Lal Chand Timber Merchants and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 121 STC 608
Haryana General Sales Tax Act, 1973 — Section 39(5)