High Courts17 Aug 2000Dismissed
Harpal Singh Vs Smt. Manvinder Kaur and Another
Punjab And Haryana At Chandigarh · (2000) 126 PLR 818 : (2000) 4 RCR(Civil) 517
Dowry Prohibition Act, 1961 — Section 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 44 of 89
High Courts17 Aug 2000Dismissed
Smt. Ranjit Kaur Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 105 : (2000) 4 RCR(Civil) 522
Capital of Punjab (Development and Regulation) Act, 1952 — Section 3
High Courts17 Aug 2000
Irplast Adhesives India Limited Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0164
Haryana General Sales Tax Act, 1973 — Section 13B, 15C, 64
High Courts17 Aug 2000
Jasminder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 302
High Courts17 Aug 2000
Balbir Singh Vs Haryana State
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 320 : (2000) 4 RCR(Criminal) 353
High Courts17 Aug 2000
Dhian Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 564 : (2000) 4 RCR(Criminal) 414
High Courts17 Aug 2000
Jai Ram Vs Anant Ram
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 578 : (2000) 4 RCR(Criminal) 576
High Courts17 Aug 2000Dismissed
Nuchem Ltd. Vs C.S. Modi and Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0132
Companies Act, 1956 — Section 433, 434, 434(1)General Clauses Act, 1897 — Section 27
High Courts17 Aug 2000
Chhabil Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 302 : (2000) 4 RCR(Criminal) 664
High Courts17 Aug 2000
M/s. Sharma Auto Engineering Vs Narian Dass
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 559 : (2001) 2 RCR(Civil) 750
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, 47
High Courts17 Aug 2000Dismissed
Harpal Singh Vs Manvinder Kaur and Another
Punjab And Haryana At Chandigarh · (2001) 1 DMC 436
Dowry Prohibition Act, 1961 — Section 2
High Courts17 Aug 2000Allowed
Parmveer Singh Vs Punjab University and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 291 : (2000) 2 ILR (P&H) 391 : (2000) 4 RCR(Civil) 208
Constitution of India, 1950 — Article 226
High Courts17 Aug 2000
Ramesh Kumar and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0034
Constitution of India, 1950 — Article 14, 16, 226
High Courts16 Aug 2000
Commissioner of Income Tax Vs R.K. Jain
Punjab And Haryana At Chandigarh · (2001) 249 ITR 782 : (2001) 118 TAXMAN 367
Income Tax Act, 1961 — Section 143(3), 256(2), 52, 52(1), 52(2)
High Courts16 Aug 2000Dismissed
Punjab State Electricity Board Vs Union Government of India
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 49
High Courts16 Aug 2000
United Riceland Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 532
Haryana Rural Development Rules, 1987 — Rule 3, 3(9)Punjab Agricultural Produce Markets Act, 1961 — Section 33
High Courts16 Aug 2000Allowed
Sanjay Verma Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 309 : (2000) 4 RCR(Civil) 311
Constitution of India, 1950 — Article 226
High Courts16 Aug 2000Dismissed
Om Parkash Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 603
High Courts14 Aug 2000
Vishal Brar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0223
Constitution of India, 1950 — Article 226
High Courts14 Aug 2000
Ex-Junior Warrant Officer Satya Narain Deshwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0218
Constitution of India, 1950 — Article 226, 227