High Courts10 Aug 2000Dismissed
Gurmukh Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 416
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 46 of 89
High Courts10 Aug 2000
Sudha Kumari Vs Ircon International Ltd.
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0209
Constitution of India, 1950 — Article 226
High Courts10 Aug 2000
Satpal Singh etc. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 126 PLR 821
Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 468
High Courts10 Aug 2000Allowed
The State of Haryana and Others Vs Wazir Chand
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 443 : (2001) 1 ILR (P&H) 358 : (2000) 126 PLR 697 : (2000) 4 RCR(Civil) 681
Limitation Act, 1963 — Section 5
High Courts10 Aug 2000
State of Punjab Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 356
Criminal Procedure Code, 1973 (CrPC) — Section 297Opium Act, 1878 — Section 9
High Courts10 Aug 2000
Parminder Kaur Vs Ajit Kaur
Punjab And Haryana At Chandigarh · (2001) 1 LJR 485 : (2000) 4 RCR(Civil) 349
High Courts10 Aug 2000
Raman Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 579
High Courts10 Aug 2000
Dev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 547 : (2000) 4 RCR(Criminal) 418
High Courts10 Aug 2000
Punjab State Board for Prevention and Control of Water Pollution Vs Raghu Nath
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 4
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 21Water (Prevention and Control of Pollution) Act, 1974 — Section 44, 46, 47
High Courts10 Aug 2000
Sahukar Distributors Vs R.V. Enterprises
Punjab And Haryana At Chandigarh · (2001) 1 ALD(Cri) 749 : (2001) 1 CivCC 394 : (2001) 1 RCR(Criminal) 541
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts10 Aug 2000
M/s. Gupta Agricultural Udyog Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 309
Banking Regulation Act, 1949 — Section 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 2, Order 34 Rule 2(1), Order 34 Rule 4, 34
High Courts10 Aug 2000
Mohinder Paul Vs Secretary, Health Deptt. Punjab Govt., Chandigarh
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0025
Constitution of India, 1950 — Article 20(2), 226, 227, 311(2)
High Courts10 Aug 2000Allowed
Harmesh Singh Vs P.R.T.C., Patiala
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0016
Punjab Civil Services Rules — Rule 4.9
High Courts10 Aug 2000
Commissioner of Income Tax Vs Amit Gupta
Punjab And Haryana At Chandigarh · (2001) 167 CTR 219 : (2001) 248 ITR 135 : (2001) 117 TAXMAN 268
Income Tax Act, 1961 — Section 132, 143(3), 147, 260A
High Courts09 Aug 2000
Commissioner of Income Tax Vs Burma Electro Corporation
Punjab And Haryana At Chandigarh · (2001) 252 ITR 344 : (2003) 126 TAXMAN 533
Income Tax Act, 1961 — Section 139(1), 143(3), 260A, 271(1), 68
High Courts09 Aug 2000
Indraj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0194
Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Aug 2000
Puran Singh Jassi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 595 : (2000) 4 RCR(Criminal) 325
High Courts09 Aug 2000
Krishan Lal Kochar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 556
High Courts09 Aug 2000Allowed
Rathi Bhatta Company and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 134 STC 51
Haryana General Sales Tax Rules, 1975 — Rule 39A
High Courts09 Aug 2000
State of Haryana Vs Rajinder
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 469