High Courts04 Aug 2000Allowed
Som Nath Vs Shree Mata Mansa Devi Pooja Sthal
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 395 : (2000) 4 RCR(Civil) 157
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 48 of 89
High Courts04 Aug 2000Dismissed
Central Bank of India Vs Maghar Singh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 201
Haryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 8
High Courts04 Aug 2000
Harchand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 165 : (2000) 4 RCR(Criminal) 541
High Courts04 Aug 2000
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 295 : (2000) 4 RCR(Criminal) 582
High Courts04 Aug 2000Allowed
Triputi Udyog Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 123 STC 149
Haryana General Sales Tax Act, 1973 — Section 15A, 42, 9
High Courts04 Aug 2000
Jetha Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 162 : (2000) 4 RCR(Criminal) 536
High Courts04 Aug 2000Allowed
Satnam Singh Vs Kamaljeet Singh and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 525
Punjab State Election Commission Act, 1994 — Section 76(2)
High Courts04 Aug 2000
R.N. Gupta Technical Education Society, Gurgaon Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0023
All India Council for Technical Education Regulations — Regulation 4, 4(4), 5Constitution of India, 1950 — Article 226, 227, 245, 246, 254Council for Technical Education Act, 1987 — Section 10, 23(1)
High Courts04 Aug 2000
Maan Singh Vs The Registrar, Co.op. Societies
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0005
Punjab Co-operative Societies Rules, 1963 — Rule 80
High Courts04 Aug 2000
Maan Singh Vs Registrar, Co.op.Societies
Punjab And Haryana At Chandigarh · (2001) 1 PLJ 162 : (2001) 2 PLR 143 : (2001) 2 RCR(Civil) 269
High Courts03 Aug 2000
Jagdish Chand Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 284 : (2001) 4 CivCC 87 : (2001) 4 RCR(Civil) 725
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 151
High Courts03 Aug 2000Dismissed
Jasdeep Singh Vs M.s. Sandhu and Others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 699
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Aug 2000Allowed
Vidyawati Vs Gopi Ram and others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 97 : (2000) 4 RCR(Civil) 524
Civil Procedure Code, 1908 (CPC) — Section 33
High Courts03 Aug 2000
Harbans Lal Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0193
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts03 Aug 2000Allowed
Rakesh Rice Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 122 STC 415
Haryana General Sales Tax Act, 1973 — Section 39, 39(1), 39(2), 39(5)
High Courts03 Aug 2000Dismissed
M/s Global Airways And Resorts Ltd. Vs Union Territory, Chandigarh Administration and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0126
Constitution of India, 1950 — Article 226
High Courts03 Aug 2000
Century Nf Castings Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2000) 72 ECC 39 : (2000) ECR 609 : (2000) 122 ELT 359 : (2000) 4 RCR(Civil) 145
Central Excise Rules, 1944 — Rule 29, 57, 57GConstitution of India, 1950 — Article 226
High Courts03 Aug 2000
Suresh Kumar Vs Collector, Rohtak
Punjab And Haryana At Chandigarh · (2000) 3 LJR 637 : (2000) 2 PLJ 457 : (2000) 4 RCR(Civil) 146
High Courts03 Aug 2000
State of Punjab Vs Jeet Singh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 509
High Courts03 Aug 2000
State of Haryana Vs Raj Rani
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 155 : (2000) 4 RCR(Criminal) 462