High Courts31 Jul 2000
Surjit Kaur Vs Jaswant Kaur
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 285
Punjab State Election Commission Act, 1994 — Section 100, 80, 81, 87
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 50 of 89
High Courts31 Jul 2000
Sukhwant Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) CriLJ 3132 : (2001) 1 ILR (P&H) 477 : (2001) 1 RCR(Criminal) 765
Constitution of India, 1950 — Article 161(3), 226, 72, 77(3)Criminal Procedure Code, 1973 (CrPC) — Section 432, 433A
High Courts31 Jul 2000
Raj Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 608 : (2000) 4 RCR(Criminal) 241
High Courts31 Jul 2000
Jatinder Parshad Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 691
High Courts31 Jul 2000Allowed
Rajinder Kumar and Sons Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · AIR 2000 P&H 297 : (2000) 4 RCR(Civil) 164
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8APunjab Capital (Development and Regulation) Buildings Rules, 1952 — Rule 5
High Courts31 Jul 2000
Punjab National Bank Vs Lakhmi Chand Sunder Dass and others
Punjab And Haryana At Chandigarh · (2001) 1 ICC 272 : (2001) 1 LJR 90 : (2000) 4 RCR(Civil) 125
High Courts31 Jul 2000
Karamjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 75 : (2000) 4 RCR(Criminal) 212
High Courts31 Jul 2000
Om Parkash Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 104 : (2000) 4 RCR(Criminal) 205
High Courts31 Jul 2000Dismissed
Subhash Project and Marketing Limited Vs The Haryana State Industrial Development Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 715
Constitution of India, 1950 — Article 226
High Courts31 Jul 2000Dismissed
Din Dial Vs Jai Bans and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 186
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts31 Jul 2000
Lt. Col. Ottar Singh (Retired) Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0013
Constitution of India, 1950 — Article 226, 227Pension Regulations for Army, 1961 — Regulation 3Prevention of Corruption Act, 1988 — Section 5(1)
High Courts28 Jul 2000
Ram Avtar Vs Transport Commissioner
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0207
Constitution of India, 1950 — Article 14, 14, 16, 16, 226
High Courts28 Jul 2000
Union of India Vs M/s. Fibre Processors Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 141
Civil Procedure Code, 1908 (CPC) — Section 151, 79, 80Railways Act, 1890 — Section 73
High Courts28 Jul 2000Dismissed
Bansi Vs Puran Singh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 53
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts28 Jul 2000
Jagir Singh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2001) 1 LJR 225 : (2000) 4 RCR(Civil) 461
High Courts28 Jul 2000
Dharam Pal Jain Vs State
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 158 : (2000) 4 RCR(Criminal) 217
High Courts28 Jul 2000
Babar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 214
High Courts28 Jul 2000
Kulbir Singh Vs State (U.T.) Chandigarh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 520
High Courts28 Jul 2000
Sarwan Singh Vs Kankar Singh
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 571 : (2001) 1 ILR (P&H) 397 : (2001) 1 RCR(Civil) 513
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 3, Order 14 Rule 5, Order 18 Rule 1Specific Relief Act, 1963 — Section 20, 20(2)Transfer of Property Act, 1882 — Section 41
High Courts27 Jul 2000Allowed
B.D. Alloys Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 124 STC 174
Haryana General Sales Tax Act, 1973 — Section 13BHaryana General Sales Tax Rules, 1975 — Rule 28A, 28A(5)