High Courts24 Jul 2000
Gurpreet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 529 : (2000) 2 CurLJ 248 : (2000) 4 RCR(Criminal) 405
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 52 of 89
High Courts21 Jul 2000
Commissioner of Income Tax Vs Bharat Rice Mills
Punjab And Haryana At Chandigarh · (2001) 169 CTR 455 : (2001) 250 ITR 584 : (2002) 122 TAXMAN 418
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts21 Jul 2000Allowed
Ashok Kumar Vs Bupinder Kumar
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 715
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts21 Jul 2000Allowed
Roshan Vs Smt. Jai Janti
Punjab And Haryana At Chandigarh · (2001) 1 DMC 306 : (2000) 4 RCR(Criminal) 216
Criminal Procedure Code, 1973 (CrPC) — Section 320(8)Penal Code, 1860 (IPC) — Section 494
High Courts21 Jul 2000
Raghbir Chand Batta Vs Smt. Sona @ Gujjari and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 531
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts21 Jul 2000Allowed
Harbans Singh and Others Vs Sarbjit Singh and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 781 : (2000) 4 RCR(Civil) 551
Arbitration Act, 1940 — Section 39(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts21 Jul 2000
Gurdip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 516 : (2000) 4 RCR(Criminal) 176
High Courts21 Jul 2000
Amarjit Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 170 : (2000) 4 RCR(Criminal) 218
High Courts21 Jul 2000
Jit Singh Vs Sardara Singh
Punjab And Haryana At Chandigarh · (2000) 3 CCC 267 : (2000) 3 CivCC 267 : (2000) 3 ICC 609 : (2000) 3 LJR 309 : (2000) 3 RCR(Civil) 566
High Courts21 Jul 2000
Sushil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0099
High Courts21 Jul 2000
Bijinder @ Binder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 187
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1), 8, 9Penal Code, 1860 (IPC) — Section 146, 149, 323, 325, 341
High Courts21 Jul 2000Dismissed
Om Aggarwal Vs Haryana State Industrial Development Corporation Limited
Punjab And Haryana At Chandigarh · (2000) 126 PLR 710
Arbitration and Conciliation Act, 1996 — Section 11(2), 12(3)
High Courts21 Jul 2000
Shanti Vs Thambu
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 479 : (2001) 1 RCR(Civil) 37
High Courts21 Jul 2000Allowed
Arjandev Singh and others Vs Sukhpal Singh and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 235
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts20 Jul 2000
Gurcharna Kaur Vs Baljinder Singh and others
Punjab And Haryana At Chandigarh · (2000) 3 LJR 516 : (2000) 3 RCR(Civil) 716
High Courts20 Jul 2000Allowed
Punjab State Vs Hardeep Singh
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0209
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 161, 409, 454Prevention of Corruption Act, 1947 — Section 5(1)
High Courts20 Jul 2000
Vivek Nursery and Preparatory School Vs The P.O. etc
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0197
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 25Industrial Disputes Act, 1947 — Section 3
High Courts20 Jul 2000
Kishori Lal Vs Jagmal
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 381 : (2001) 1 ILR (P&H) 348 : (2001) 1 RCR(Civil) 479
Civil Procedure Code, 1908 (CPC) — Section 35Specific Relief Act, 1963 — Section 10, 20
High Courts20 Jul 2000
Harbans Lal Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 524 : (2000) 4 RCR(Civil) 210
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 Jul 2000
Oxford Senior Secondary School Vs M.B. Rana, Editor
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 174
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Constitution of India, 1950 — Article 227